High Courts18 Nov 1960Allowed
Maremanda Seshamma Vs Jooluri Narasimha Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 167
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,714 of 1,815
High Courts16 Nov 1960Allowed
The State of Andhra Pradesh Vs The Firm of Illur Subbayya Chetty and Sons The Firm of Illur Subbayya Chetty and Sons Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 512 : (1961) 12 STC 257
Contract Act, 1872 — Section 72
High Courts16 Nov 1960Dismissed
Mudrageda Suryanarayanamurthi Vs Southern Agencies, Rajahmundry and Another
Andhra Pradesh High Court · AIR 1961 AP 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86
High Courts15 Nov 1960Dismissed
Lakkisetti Pakkirayya Vs Padala Navaneethamma and Others
Andhra Pradesh High Court · AIR 1961 AP 322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts15 Nov 1960
Motamarii Ramaiah and Others Vs Malliah and Others
Andhra Pradesh High Court · AIR 1962 AP 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts15 Nov 1960
Mir Mohiuddin Alikhan Vs Sayeedunnissa Begum and Others
Andhra Pradesh High Court · AIR 1961 AP 335
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, Order 20 Rule 18, 11, 52
High Courts15 Nov 1960
Singareni Collieries Co. Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1962 AP 75 : (1961) 12 STC 765
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286, 286(1)
High Courts15 Nov 1960
State of Andhra Pradesh Vs T.G. Lakshmaiah Setty and Sons
Andhra Pradesh High Court · (1961) 12 STC 663
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4)
High Courts14 Nov 1960Allowed
Pinnepalli Sivanandappa and Bros. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 793
High Courts10 Nov 1960Dismissed
Sri Krishna and Co. and Another Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 61
Hyderabad General Sales Tax Act, 1950 — Section 7
High Courts10 Nov 1960Dismissed
A.S. Krishna and Co. (Private) Limited Vs Sales Tax Officer and Others
Andhra Pradesh High Court · (1961) 12 STC 640
Constitution of India, 1950 — Article 286
High Courts08 Nov 1960Dismissed
Mundlur Gangappa and another Vs Rajala Hanumanthappa
Andhra Pradesh High Court · AIR 1962 AP 152
Civil Procedure Code, 1908 (CPC) — Section 2(12)Limitation Act, 1963 — Article 120
High Courts08 Nov 1960Dismissed
Nellimerla Jute Mills Co. Ltd. Vs The Manager, Local Office, Employees State Insurance Corporation
Andhra Pradesh High Court · AIR 1961 AP 338 : (1961) CriLJ 188 : (1961) 3 FLR 211 : (1961) 1 LLJ 575
Employees State Insurance Act, 1948 — Section 72, 85
High Courts31 Oct 1960
Patchamatla Venkata Subbayamma Vs Kocherlapati Rajayya
Andhra Pradesh High Court · AIR 1962 AP 90
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(1), 11(2)
High Courts31 Oct 1960Dismissed
Chodavarapu Satyanarayana being minor represented by next friend Vinnakota Rajagopalarao Vs Chodavarapu Krishnamurthy and Others
Andhra Pradesh High Court · AIR 1961 AP 446
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 9 Rule 9
High Courts31 Oct 1960Dismissed
Chintalapati Varahalamma Vs Gavva Nallayya and Others
Andhra Pradesh High Court · AIR 1961 AP 432
Limitation Act, 1908 — Article 109, 120
High Courts27 Oct 1960
Pillarisetti Gotilingam Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11, 80
High Courts25 Oct 1960Allowed
Bendakayala Abdul Rajack and Others Vs Vastad Abdul Latheef
Andhra Pradesh High Court · AIR 1961 AP 482
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 39 Rule 1, 36
High Courts25 Oct 1960Dismissed
Chimandas Methuram and Others Vs Manager Mahadevappa Firm and Others
Andhra Pradesh High Court · AIR 1961 AP 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 38 Rule 5, 136, 46
High Courts24 Oct 1960Dismissed
Yerra Narasimhagari Narasimha Reddi Vs The State
Andhra Pradesh High Court · AIR 1961 AP 304 : (1961) CriLJ 62
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 208, 233