High Courts02 Jun 2022Disposed Of
M/S Andhra Pradesh Fibers Ltd Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0001
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 108 of 1,770
High Courts30 May 2022Disposed Of
Raavi Srinivas Chowdary & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0034
Andhra Pradesh Cooperative Societies Act, 1964 — Section 30, 43Andhra Pradesh Cooperative Societies Rules, 1964 — Rule 22(2)
High Courts29 May 2022Disposed Of
Raj kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0033
High Courts29 May 2022Allowed
S Sunanda Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0032
Constitution Of India, 1950 — Article 14, 19, 21
High Courts26 May 2022Disposed Of
Sunkara Gopala Krishna Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0031
Constitution Of India, 1950 — Article 226
High Courts26 May 2022Disposed Of
KUM. C.Rohini Roy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 05 AP CK 0029
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts23 May 2022Disposed Of
Kalle Sunil Kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0027
Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
K.Pooja Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 05 AP CK 0026
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 403, 406, 420Andhra Pradesh Protection Of Depositors Of Financial. Establishments Act, 1999 — Section 5
High Courts19 May 2022Dismissed
Tetali Narayana Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0025
Indian Penal Code, 1860 — Section 34, 120B, 406, 420Andhra Pradesh Societies Registration Act, 2001 — Section 7, 23Constitution Of India, 1950 — Article 226
High Courts19 May 2022Disposed Of
T. Narendra Reddy & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0024
High Courts19 May 2022Disposed Of
C Rajeswari Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0023
Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7>Constitution Of India, 1950 — Article 14, 21, 300A
High Courts12 May 2022Disposed Of
G.C. Chinna Venkata Ramudu @ Boya Venkata Ramudu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 05 AP CK 0022
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 467
High Courts12 May 2022Disposed Of
Duda Upendra Reddy Vs State
Andhra Pradesh High Court · (2022) 05 AP CK 0021
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306
High Courts12 May 2022Disposed Of
Reddy Anand Kumar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 05 AP CK 0020
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 307, 323, 342, 384, 498A, 417, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 May 2022Allowed
D. Sai Ramaiah Vs M/s. Avinash Bio Agricultural (P) Ltd
Andhra Pradesh High Court · (2022) 05 AP CK 0019
Specific Relief Act, 1963 — Section 16(c), 20
High Courts06 May 2022Allowed
Sunkara Sithamahalakshmi & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 432Indian Penal Code, 1860 — Section 160, 188, 269
High Courts06 May 2022Disposed Of
Routhu Venkateswara Rao Vs Y. Nagi Reddy
Andhra Pradesh High Court · (2022) 05 AP CK 0015
High Courts06 May 2022Allowed
N M S Goud Vs Punam Malakondaiah & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0014
Constitution Of India, 1950 — Article 14, 16, 21
High Courts05 May 2022Disposed Of
N. Tahmina Dalia Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0012
High Courts05 May 2022Disposed Of
Shaik Fathimunni Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0011