High Courts05 May 2022Disposed Of
Julakanti Kranthi Sri Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0010
Constitution Of India, 1950 — Article 14, 12, 19(1)(g), 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 109 of 1,770
High Courts04 May 2022Disposed Of
Rajula Sahu Vs Gopala Krishan Dwivedi & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0013
High Courts04 May 2022Allowed
M.N.M.R. Cotton Industries & Others Vs Jyothi Chit Fund Company, Guntur
Andhra Pradesh High Court · (2022) 05 AP CK 0009
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Article 37
High Courts04 May 2022Dismissed
Pentamamba Rh.Colony Pedagantyada Kayaguralau And Chillara Vs M.Hari Narayan & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0008
Hyderabad Municipal Corporation. Act, 1955 &Mdash; Section 405, 406, 456, 636Contempt Of Courts Act, 1971 — Section 10, 11, 12Greater Hyderabad Municipal Corporation Act, 1955 — Section 405, 406
High Courts02 May 2022Disposed Of
M/S A M Saw Mill Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0007
High Courts02 May 2022Allowed
B Rajesh & Others Vs Budithi Rajsekhar, Ias & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0005
High Courts02 May 2022Allowed
Chitti Varalakshmi, Visakhapatnam Dist & 14 Others Vs M.V. Govindarajulu, Visakhapatnam
Andhra Pradesh High Court · (2022) 05 AP CK 0002
High Courts02 May 2022Disposed Of
Choudhary MD Fayaz Ilyas Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0001
High Courts30 Apr 2022Dismissed
Anchula Naga Mani James, Gujarat & Anr. Vs State Of Ap., Rep PP And Anr
Andhra Pradesh High Court · (2022) 04 AP CK 0083
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 415, 420, 482, 498A, 506, 509
High Courts30 Apr 2022Disposed Of
P.M. Mithun & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0082
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Apr 2022Allowed
Uttaradi Srivaishnava Mutt @ Moola Mutt Vs Collector & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0081
Code Of Civil Procedure, 1908 — Section 11, 80Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 6, 49, 50Evidence Act, 1872 — Section 102, 106, 110, 114, 114(g)
High Courts28 Apr 2022Disposed Of
Central Park Food Truckers Welfare Association Vs Greater Visakhapatnam Muncipal Corporation & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0078
Street Vendors (Protection Of Livelihood and Regulation Of Street Vending) Act, 2014 — Section 2(d), 2(k), 2(l), 3, 12, 13Societies Registration Act, 2001 — Section 9Constitution Of India, 1950 — Article 14, 12, 19(1)(g), 32, 226
High Courts27 Apr 2022Allowed
Babburi Vengal Rao Vs State SHO & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0076
Code Of Criminal Procedure, 1973 — Section 199, 438Indian Penal Code, 1860 — Section 153(A), 294(b), 500, 504, 505(2)Information Technology Act, 2000 — Section 67
High Courts27 Apr 2022Dismissed
Naganaboina Teja Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0075
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 107, 306, 506Dowry Prohibition Act, 1961 — Section 4
High Courts27 Apr 2022Allowed
Pendyala Venkatadri & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0074
Code Of Criminal Procedure, 1973 — Section 438Explosive Substances Amendment Act, 1905 — Section 5(a)
High Courts27 Apr 2022Disposed Of
Myneni Constructions And Contractors Vs Gopala Krishna Diwedi, I.A.S. & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0073
High Courts27 Apr 2022Dismissed
Sumathi & Others Vs T Sreeramulu
Andhra Pradesh High Court · (2022) 04 AP CK 0071
Limitation Act, 1963 — Section 5
High Courts27 Apr 2022Dismissed
M/s. Margadarsi Chit Fund Ltd Vs S. Satyanarayana & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0069
High Courts26 Apr 2022Dismissed
Tirumalasetti Bhaskara Rao & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 04 AP CK 0072
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 201, 302, 342, 449, 354A
High Courts26 Apr 2022Dismissed
Dr. B. Kumara Swamy Vs N. Gururaj Rao
Andhra Pradesh High Court · (2022) 04 AP CK 0067
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138