CourtKutchehry.com

COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 110 of 1,770

High Courts22 Apr 2022Allowed

Dr C Sunitha, MD (OBG) & Others Vs M.Raghavendra Rao

Andhra Pradesh High Court · (2022) 04 AP CK 0061

Contempt Of Courts Act, 1971 — Section 2(a), 2(b), 10, 12Code Of Civil Procedure, 1908 — Section 47Code Of Civil Procedure, 1908 — Order 39 Rule 5, Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)
Read judgment
High Courts22 Apr 2022Dismissed

Mohmad Wajid Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 04 AP CK 0059

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 37
Read judgment
High Courts13 Apr 2022Allowed

Tirupathi Sudheer Babu Vs Station House Officer

Andhra Pradesh High Court · (2022) 04 AP CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 353, 379Andhra Pradesh Forest Amendment Act, 2016 — Section 20(1)(c)(ii), 20(1)(c)(iii), 20(1)(c)(iv), 20(1)(c)(x), 32A, 36(a)
Read judgment
High Courts13 Apr 2022Allowed

Arun Kumar Mahipal Singh Vs State

Andhra Pradesh High Court · (2022) 04 AP CK 0036

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
Read judgment