High Courts01 Apr 2022Disposed Of
Parasa Srinubabu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0002
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 112 of 1,770
High Courts01 Apr 2022Disposed Of
Potla Venkateswarlu State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 04 AP CK 0001
High Courts31 Mar 2022Disposed Of
K.Radha Rajani Kumari & Others Vs Alahari Pardha Sarathi
Andhra Pradesh High Court · (2022) 03 AP CK 0060
High Courts29 Mar 2022Dismissed
L. Sarada Vs Y.V. Anuradha
Andhra Pradesh High Court · (2022) 03 AP CK 0059
Negotiable Instruments Act, 1881 — Section 118
High Courts28 Mar 2022Disposed Of
Chukka Pedda Venkataiah & Others Vs Shashi Bhushan Kumar & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0058
High Courts28 Mar 2022Dismissed
K. Anjaneyulu Vs Y.V. Anuradha
Andhra Pradesh High Court · (2022) 03 AP CK 0057
High Courts25 Mar 2022Dismissed
K Prabhakar Reddy And Others Vs Lakkaraja Munirathnam & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0050
High Courts25 Mar 2022Partly Allowed
A. Satyanarayana Vs M. Panduranga Rao & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0048
Code Of Civil Procedure, 1908 — Order 34 Rule 11
High Courts22 Mar 2022Disposed Of
Duvvuri Nithya Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0046
High Courts22 Mar 2022Disposed Of
Paleti Srisha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0045
High Courts22 Mar 2022Disposed Of
Mittapalle Narayana Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0044
High Courts21 Mar 2022Allowed
Dintakurthi Naga Kamala And 3 Others Vs B Srinivasulu And 2 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0043
Motor Vehicles Act, 1988 — Section 137(3), 166, 166(2), 166(3)Motor Vehicles (Amendment) Act, 1994 — Section 53Indian Penal Code, 1860 — Section 304A, 337
High Courts21 Mar 2022Partly Allowed
T.Naga Sankara Subrahmanyam, E.G.Dt Vs State Of A.P. Rep Pp. Thr: Sho, Pedavegi Ps., Eluru
Andhra Pradesh High Court · (2022) 03 AP CK 0042
Indian Penal Code, 1860 — Section 304, 304A
High Courts17 Mar 2022Disposed Of
H.B. Saraswathi Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0038
High Courts16 Mar 2022Dismissed
Chinnapareddy Tirupathi Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0041
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Disposed Of
Gata Balarangaiah Vs Jawahar Reddy And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0040
High Courts16 Mar 2022Dismissed
Bollini Subramanyam Naidu Vs T. Ramachandra Reddy And Others
Andhra Pradesh High Court · (2022) 03 AP CK 0039
High Courts16 Mar 2022Dismissed
Nuthalapati Brahmaiah Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0037
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Dismissed
Karra Lakshman Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0036
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts16 Mar 2022Allowed
P Jogarao/Jogaiah And 3 Others Vs Divisional Forest Officer (Logging) And 2 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0035