High Courts04 Mar 2022Disposed Of
B Ashok Naidu & Othrs Vs M.Hari Narayanan & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 114 of 1,770
High Courts04 Mar 2022Allowed
Premal Pratap Joisher Vs Vikram Jethalal Joisher & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0003
Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order II Rule 1, Order II Rule 2, Order 8 Rule 1A, Order 15 Rule 1A, Order 15 Rule 3, Order 18 Rule 17, Order 18 Rule 17AConstitution Of India, 1950 — Article 227
High Courts04 Mar 2022Allowed
Kristipati Raja Amaranth Reddy & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Mar 2022Disposed Of
Vunnam Krishna Veena Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0001
High Courts28 Feb 2022Disposed Of
Pratap Singh & Othrs Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 02 AP CK 0027
Code Of Criminal Procedure, 1973 — Section 311
High Courts05 Jan 2022Dismissed
Eastern Power Distribution Company, Of A.P. Visakhapatnam Vs G. Satyanarayana
Andhra Pradesh High Court · (2022) 01 AP CK 0034
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 32, 136, 226, 227A.P.S.E. Board Revised Conduct Regulations, 1986 — Regulation 4(xxxix)(XXIV), 6(XXX)(V), 10
High Courts28 Dec 2021Allowed/ Partly Allowed
Uppara Veerendra & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2021) 12 AP CK 0007
High Courts24 Dec 2021Allowed
Siddamurthy Bhanu Pratap Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 12 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 34, 255, 260, 419, 420, 468, 471
High Courts24 Dec 2021Allowed
Rentapalli Anand Mary Vs Kankipati Kalyan Babu @ Kalyan & Others
Andhra Pradesh High Court · (2021) 12 AP CK 0004
Indian Penal Code, 1860 — Section 34, 109, 307, 342, 376, 417, 420Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts23 Dec 2021Allowed
Yella Babu Rao Vs Airport Baptist Church
Andhra Pradesh High Court · (2021) 12 AP CK 0003
High Courts20 Dec 2021Disposed Of
The Vs Mandir In Ulavapadu Gramc
Andhra Pradesh High Court · (2021) 12 AP CK 0002
High Courts20 Dec 2021Disposed Of
Dabba Yesuratnarn Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 12 AP CK 0001
Andhra Pradesh (SC, ST 7 BCs) Regulation Of issue Of Community Certificates Act, 1993 — Section 5Constitution Of India, 1950 — Article 136, 226
High Courts15 Dec 2021Allowed/ Disposed Of
Kilaru Janardhana Rao Vs Vs Kilaru Sindusha
Andhra Pradesh High Court · (2021) 12 AP CK 0005
High Courts26 Nov 2021Allowed
Bhogi Nagabhushana Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0019
Code Of Criminal Procedure, 1973 — Section 397, 401, 457Indian Penal Code, 1860 — Section 188, 270, 273Andhra Pradesh Prohibition Act, 1995 — Section 13E
High Courts26 Nov 2021Dismissed
Aravind Kumar Vs Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0018
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)
High Courts25 Nov 2021Disposed Of
Yesoda Bai R Vs Goli Sarath Babu Sarath Reddy
Andhra Pradesh High Court · (2021) 11 AP CK 0017
High Courts25 Nov 2021Disposed Of
Dwaram Raghavi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0016
High Courts19 Nov 2021Allowed
Maragani Saikumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(B)
High Courts19 Nov 2021Disposed Of
M.Fazul Rehaman Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0014
Andhra Pradesh Revised Pension Rules, 1980 &Mdash; Rule 52(1)
High Courts19 Nov 2021Disposed Of
G.V. Krishna Murthy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 11 AP CK 0013
Andhra Pradesh Revised Pension Rules, 1980 &Mdash; Rule 52(1)