High Courts15 Mar 2022Disposed Of
A.Ch.Vedavani Vs Prl. Secretary, Panchayatraj Dept., Hyd & 11 Others
Andhra Pradesh High Court · (2022) 03 AP CK 0033
Code Of Criminal Procedure, 1973 — Section 24Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 113 of 1,770
High Courts14 Mar 2022Disposed Of
P. RAMESH Vs The State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 03 AP CK 0032
Indian Penal Code, 1860 — Section 354Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts14 Mar 2022Disposed Of
Mohammad Alisha Vs The State Of AP Rep By Its PP HYD
Andhra Pradesh High Court · (2022) 03 AP CK 0031
Indian Penal Code, 1860 — Section 420, 511Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts11 Mar 2022Disposed Of
K. Raja Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0027
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 45
High Courts11 Mar 2022Dismissed
Chaga jagadeesh Viveka Vs Chaga Sai Anusha & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0026
Code Of Criminal Procedure, 1973 — Section 125, 125(2)
High Courts11 Mar 2022Dismissed
Korra Kishore & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0025
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 37
High Courts11 Mar 2022Allowed
Veluganti Venkatesh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0024
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7(B), 8(A)
High Courts11 Mar 2022Allowed
Panchikatla Sathibabu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0023
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8(B)
High Courts11 Mar 2022Allowed
Chitikina Veerababu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0022
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8B
High Courts10 Mar 2022Disposed Of
Gorantla Rajesh Babu Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0018
High Courts09 Mar 2022Dismissed
Gummalla Siva Kumar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 323, 420, 468, 506, 509
High Courts09 Mar 2022Dismissed
Kothalanka Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 417
High Courts09 Mar 2022Disposed Of
B. Venkata Siva & Othrs Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0014
High Courts08 Mar 2022Dismissed
M.C. Saraswathamma & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 107, 306
High Courts08 Mar 2022Disposed Of
S.Nagaraju Vs M.Girija Shankar & Ors
Andhra Pradesh High Court · (2022) 03 AP CK 0013
High Courts08 Mar 2022Dismissed
V.Manjula Vs V.Jagadish & 4 Ors
Andhra Pradesh High Court · (2022) 03 AP CK 0012
High Courts08 Mar 2022Dismissed
Karukola Vasudevarao Vs Karri Suseelamma & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0011
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts07 Mar 2022Disposed Of
Santhosh Kiran Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0010
High Courts04 Mar 2022Dismissed
Paturu Sundaraiah Vs Suri Ranganayakamma & Others
Andhra Pradesh High Court · (2022) 03 AP CK 0007
Code Of Civil Procedure, 1908 — Section 100Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68
High Courts04 Mar 2022Allowed
Illa Srinu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 03 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Prohibition (Amendment) Act, 2020 — Section 7B, 8B