COURT ARCHIVE

Andhra Pradesh High Court judgments, 2022

419 judgments · page 16 of 21

High Courts19 May 2022Disposed Of

K.Pooja Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 05 AP CK 0026

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 403, 406, 420Andhra Pradesh Protection Of Depositors Of Financial. Establishments Act, 1999 — Section 5

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High Courts19 May 2022Dismissed

Tetali Narayana Reddy Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0025

Indian Penal Code, 1860 — Section 34, 120B, 406, 420Andhra Pradesh Societies Registration Act, 2001 — Section 7, 23Constitution Of India, 1950 — Article 226

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High Courts19 May 2022Disposed Of

T. Narendra Reddy & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0024

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High Courts19 May 2022Disposed Of

C Rajeswari Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0023

Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7>Constitution Of India, 1950 — Article 14, 21, 300A

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High Courts12 May 2022Disposed Of

G.C. Chinna Venkata Ramudu @ Boya Venkata Ramudu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 05 AP CK 0022

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 467

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High Courts12 May 2022Disposed Of

Duda Upendra Reddy Vs State

Andhra Pradesh High Court · (2022) 05 AP CK 0021

Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306

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High Courts12 May 2022Disposed Of

Reddy Anand Kumar & Others Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2022) 05 AP CK 0020

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 307, 323, 342, 384, 498A, 417, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts06 May 2022Allowed

D. Sai Ramaiah Vs M/s. Avinash Bio Agricultural (P) Ltd

Andhra Pradesh High Court · (2022) 05 AP CK 0019

Specific Relief Act, 1963 — Section 16(c), 20

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High Courts06 May 2022Allowed

Sunkara Sithamahalakshmi & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0016

Code Of Criminal Procedure, 1973 — Section 432Indian Penal Code, 1860 — Section 160, 188, 269

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High Courts06 May 2022Disposed Of

Routhu Venkateswara Rao Vs Y. Nagi Reddy

Andhra Pradesh High Court · (2022) 05 AP CK 0015

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High Courts06 May 2022Allowed

N M S Goud Vs Punam Malakondaiah & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0014

Constitution Of India, 1950 — Article 14, 16, 21

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High Courts05 May 2022Disposed Of

N. Tahmina Dalia Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0012

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High Courts05 May 2022Disposed Of

Shaik Fathimunni Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0011

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High Courts05 May 2022Disposed Of

Julakanti Kranthi Sri Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0010

Constitution Of India, 1950 — Article 14, 12, 19(1)(g), 21

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High Courts04 May 2022Disposed Of

Rajula Sahu Vs Gopala Krishan Dwivedi & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0013

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High Courts04 May 2022Allowed

M.N.M.R. Cotton Industries & Others Vs Jyothi Chit Fund Company, Guntur

Andhra Pradesh High Court · (2022) 05 AP CK 0009

Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Article 37

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High Courts04 May 2022Dismissed

Pentamamba Rh.Colony Pedagantyada Kayaguralau And Chillara Vs M.Hari Narayan & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0008

Hyderabad Municipal Corporation. Act, 1955 &Mdash; Section 405, 406, 456, 636Contempt Of Courts Act, 1971 — Section 10, 11, 12Greater Hyderabad Municipal Corporation Act, 1955 — Section 405, 406

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High Courts02 May 2022Disposed Of

M/S A M Saw Mill Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0007

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High Courts02 May 2022Allowed

B Rajesh & Others Vs Budithi Rajsekhar, Ias & Others

Andhra Pradesh High Court · (2022) 05 AP CK 0005

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High Courts02 May 2022Allowed

Chitti Varalakshmi, Visakhapatnam Dist & 14 Others Vs M.V. Govindarajulu, Visakhapatnam

Andhra Pradesh High Court · (2022) 05 AP CK 0002

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