High Courts14 Jun 2022Allowed
Jadayappa Udaya Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0017
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 307, 499, 511
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 15 of 21
High Courts14 Jun 2022Allowed
N Jhansi Vs K. Damayanthi & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0016
Andhra Pradesh Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988 — Section 3(b)
High Courts14 Jun 2022Dismissed
Dr. Gade Venugopal Rao And Others Vs State Of A.P.,Rep.,PP And Another
Andhra Pradesh High Court · (2022) 06 AP CK 0015
Code Of Criminal Procedure, 1973 — Section 154, 155, 156, 156(3), 157, 162, 169, 170, 173, 173(2), 173(8), 202(1), 482Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 306, 323, 506, 509Constitution Of India, 1950 — Article 19, 21, 226, 227
High Courts14 Jun 2022Partly Allowed
M.Lakshmi Kiran & 2 Others Vs Sate Of A.P. & Another
Andhra Pradesh High Court · (2022) 06 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 173, 438, 482Indian Penal Code, 1860 — Section 34, 107, 306Andhra Pradesh Prohibition Of Ragging Act, 1997 — Section 4(v), 4(vi)
High Courts14 Jun 2022Allowed
Gedala Ganeswara Rao Vs State Of AP
Andhra Pradesh High Court · (2022) 06 AP CK 0013
Indian Penal Code, 1860 — Section 34, 307, 323, 353, 447, 506Code Of Criminal Procedure, 1973 — Section 207, 313
High Courts13 Jun 2022Allowed
Allamsetti Shoban Kumar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts13 Jun 2022Dismissed
Thamma Venkata Krishna Reddy Vs The State Of AP
Andhra Pradesh High Court · (2022) 06 AP CK 0007
Indian Penal Code, 1860 — Section 34, 96, 97, 99, 100, 307, 323, 324, 341, 354, 447, 506, 506(1)
High Courts11 Jun 2022Disposed Of
Kethavathu Vasram Naik Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0008
High Courts09 Jun 2022Disposed Of
Vanka Srivalli @ Akhilandeswari & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0010
Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Jun 2022Disposed Of
Ramisetty Suresh & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0009
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 307, 324
High Courts04 Jun 2022Disposed Of
Muppavarapu Anusha Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0005
Indian Penal Code, 1860 — Section 34, 307, 420, 449, 506
High Courts02 Jun 2022Allowed
Boya Veeresh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh Excise (Amendment) Act, 2020 — Section 34(A)
High Courts02 Jun 2022Disposed Of
S.S.Paramtej Infrastructure Private Limited Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0004
High Courts02 Jun 2022Disposed Of
M/S Andhra Pradesh Fibers Ltd Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0001
High Courts30 May 2022Disposed Of
Raavi Srinivas Chowdary & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0034
Andhra Pradesh Cooperative Societies Act, 1964 — Section 30, 43Andhra Pradesh Cooperative Societies Rules, 1964 — Rule 22(2)
High Courts29 May 2022Disposed Of
Raj kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0033
High Courts29 May 2022Allowed
S Sunanda Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0032
Constitution Of India, 1950 — Article 14, 19, 21
High Courts26 May 2022Disposed Of
Sunkara Gopala Krishna Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0031
Constitution Of India, 1950 — Article 226
High Courts26 May 2022Disposed Of
KUM. C.Rohini Roy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 05 AP CK 0029
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts23 May 2022Disposed Of
Kalle Sunil Kumar & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 05 AP CK 0027
Constitution Of India, 1950 — Article 226