High Courts27 Jul 2022Dismissed
National Insurance Co Ltd. Vs Mutcharla Satyavathi & 3 Ors
Andhra Pradesh High Court · (2022) 07 AP CK 0016
Workmen�s Compensation Act, 1923 — Section 2(1)(n), 3(1), 3(4), 30
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2022
419 judgments · page 13 of 21
High Courts26 Jul 2022Dismissed
Korumilli Venkata Srinivasa Rao Vs Gattu Muralidhar Rao And Another
Andhra Pradesh High Court · (2022) 07 AP CK 0015
Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960 — Section 32, 32(c)Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 106
High Courts25 Jul 2022Disposed Of
Palleti Prabhakar Reddy & Others Vs Superintendent Of Police & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0014
High Courts25 Jul 2022Disposed Of
Boppanna Satyanarayana Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0013
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 57(2)(a)(i)Constitution Of India, 1950 — Article 14, 16, 21, 226
High Courts22 Jul 2022Disposed Of
Vinjam Chennaiah Vs State Of A.P. & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0011
High Courts22 Jul 2022Dismissed
Kokkiligadda Srinivasa Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0010
Andhra Pradesh Co-Operative Societies Rules, 1964 — Rule 22B, 22B(b)Constitution Of India, 1950 — Article 226
High Courts20 Jul 2022Dismissed
G. Venkateshwarlu Vs Director, CFSL [CBI] & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0009
High Courts20 Jul 2022Allowed
M/s Vishakpatnam Road Leins Cargo Enterprises Vs M/s Dredging Corporation Of India
Andhra Pradesh High Court · (2022) 07 AP CK 0008
High Courts20 Jul 2022Allowed
Likhil Kumar & Others Vs M/s.Vystar Enbterprises & Others
Andhra Pradesh High Court · (2022) 07 AP CK 0007
Arbitration And Conciliation Act, 1996 — Section 11
High Courts01 Jul 2022Allowed
Adagari Pottinaidu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 07 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts01 Jul 2022Dismissed
Syed Samad Vs A.P. State Financial Corporation And 2 Others
Andhra Pradesh High Court · (2022) 07 AP CK 0005
High Courts01 Jul 2022Disposed Of
CH Venkata Vs Pravin
Andhra Pradesh High Court · (2022) 07 AP CK 0003
High Courts30 Jun 2022Dismissed
Allu Sambasiva Reddy Vs Union Of India & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0051
High Courts30 Jun 2022Allowed
Gudepu Sunil Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0050
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 120(b), 147, 148, 149, 302, 307
High Courts29 Jun 2022Disposed Of
Syndicate Bank Vs Vegunta Venkateswara Rao & 3 Ors
Andhra Pradesh High Court · (2022) 06 AP CK 0048
High Courts29 Jun 2022Allowed
M/S ATC Telecom Infastructure Pvt Ltd Vs State Of AP & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0046
Constitution Of India, 1950 — Article 226
High Courts28 Jun 2022Disposed Of
Boorlu Manohar Sai Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0045
Constitution Of India, 1950 — Article 14, 21, 226
High Courts28 Jun 2022Disposed Of
Yethirajula Roja Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2022) 06 AP CK 0043
Constitution Of India, 1950 — Article 13, 16, 21, 226
High Courts27 Jun 2022Allowed
Singamsetti Naga Venkaa Venu Gopala krishna Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2022) 06 AP CK 0044
Code Of Criminal Procedure, 1973 — Section 438Andhra Pradesh (Prohibition) Amendment Act, 2020 — Section 7(B), 8(A), 8(B)
High Courts27 Jun 2022Allowed
Golla Anithamma Vs R.Parvathi
Andhra Pradesh High Court · (2022) 06 AP CK 0042
Code Of Civil Procedure, 1908 — Section 89