Andhra Pradesh High Court Judgments 2009 — Page 17

High Courts03 Aug 2009Allowed

Sri Sangameswara Swamy Varu Vs Dokiseela Ramulu and Others

Andhra Pradesh High Court · (2009) 6 ALD 39 : (2009) 5 ALT 413

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 151

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High Courts31 Jul 2009Dismissed

T. Rambabu @ Bulli and Another Vs The State of A.P.

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 84 : (2010) CriLJ 1149 : (2010) 7 RCR(Criminal) 531

Arms Act, 1959 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8

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High Courts31 Jul 2009

IDPL Employees Cooperative House Building Society Ltd. Vs Cyrus Investments Ltd. and Others Durga Matha House Building Construction Co-operative Housing Society Ltd. Vs IDPL Employees Cooperative House Building Society Ltd. and Others

Andhra Pradesh High Court · (2009) 6 ALD 216 : (2009) 6 ALT 43

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99Constitution of India, 1950 — Article 19, 226Registration (Amendment) Act, 1989 — Section 17, 17(1)

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High Courts31 Jul 2009

T. Kumar Babu Vs Government of A.P., Law (L) Department and Others

Andhra Pradesh High Court · (2009) 5 ALD 474 : (2009) 4 ALT 707

Constitution of India, 1950 — Article 14, 309

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High Courts31 Jul 2009

Neelam Penchal Reddy Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 6 ALD 437 : (2010) 3 ALT 172 : (2011) 8 RCR(Criminal) 1263

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High Courts31 Jul 2009Dismissed

Deputy Manager (Engg.), Food Corporation of India, Engineering Division-II and Another Vs Satyanarayana Contractors Company and Others

Andhra Pradesh High Court · (2009) 6 ALD 500 : (2009) 6 ALT 186

Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 21, 34, 85, 85(2)

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High Courts31 Jul 2009Dismissed

Branch Manager, Oriental Bank of Commerce Vs Shaik Madar and Others

Andhra Pradesh High Court · (2010) 1 ALT 824 : (2010) 125 FLR 834 : (2010) 3 LLJ 705

Factories Act, 1948 — Section 2Workmens Compensation Act, 1923 — Section 12, 2(1), 2(2), 22, 30

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High Courts30 Jul 2009

Kaveri Agencies Vs Pawan Financiers

Andhra Pradesh High Court · (2009) 6 ALD 494 : (2010) 1 ALT 431

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 151Constitution of India, 1950 — Article 227

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High Courts29 Jul 2009

Md. Adli Khan Vs Bharat Petroleum Corporation Ltd.

Andhra Pradesh High Court · (2009) 6 ALT 528

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5, 5(2), 7, 7(3)

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High Courts29 Jul 2009Allowed

J.L. Babu Vs S. Gowri Shankar and Another

Andhra Pradesh High Court · AIR 2009 AP 203 : (2009) 6 ALD 6 : (2009) 5 ALT 415 : (2010) 8 RCR(Civil) 2262

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 73

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High Courts28 Jul 2009Allowed

L.G. Polymers India Private Limited Vs District Registrar-cum-Collector under Section 47-A of Stamps Act

Andhra Pradesh High Court · AIR 2010 AP 11 : (2009) 6 ALD 442 : (2009) 6 ALT 262

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27Stamp Act, 1899 — Section 47A

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High Courts28 Jul 2009

Sirima Narasimha Rao Vs State of A.P.

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 743 : (2009) 3 ALT(Cri) 159 : (2010) CriLJ 769

Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 302, 34

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High Courts28 Jul 2009Dismissed

Manohar Lal Sharma Vs Union of India (UOI) and Another

Andhra Pradesh High Court · (2009) 6 ALD 315 : (2009) 152 CompCas 412 : (2010) 1 CompLJ 19

Companies Act, 1956 — Section 10(1), 10F, 29(2), 388B, 397Limitation Act, 1908 — Section 5Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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High Courts28 Jul 2009Allowed

M. Swarna and Another Vs State Bank of India, Warangal Branch and Others

Andhra Pradesh High Court · (2009) 5 ALT 596

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 3(3), Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 89Transfer of Property Act, 1882 — Section 52

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High Courts28 Jul 2009Dismissed

K. Deepthi Vs Registrar, Osmania University

Andhra Pradesh High Court · (2010) 2 ALT 846

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High Courts28 Jul 2009

V. Bhavani Vs Manabala Bangaraju and Others

Andhra Pradesh High Court · (2010) ACJ 2082 : (2009) 6 ALD 415 : (2009) 5 ALT 626 : (2011) 2 TAC 763

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 147, 173

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High Courts27 Jul 2009Allowed

The Secretary to Govt. Agrl. and Cooperation Dept., Govt. of A.P. and Another Vs K. Jayasekhar and Another

Andhra Pradesh High Court · (2009) 6 ALT 76

Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 22, 22(1)Central Market Fund Service Rules, 1984 — Rule 3, 6, 6(3)Constitution of India, 1950 — Article 309

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High Courts24 Jul 2009Allowed

Bharath Sanchar Nigam Limited Vs State of Andhra Pradesh and The Deputy Commissioner (CT), Government of Andhra Pradesh, Abids Division

Andhra Pradesh High Court · (2009) 25 VST 511

Andhra Pradesh General Sales Tax Act, 1957 — Section 33CAndhra Pradesh Value Added Tax Act, 2005 — Section 40, 40(2)Andhra Pradesh Value Added Tax Rules, 2005 — Rule 59

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High Courts24 Jul 2009Dismissed

Lagadapati Dhanalakshmi and Others Vs Lagadapati Anjaneyulu

Andhra Pradesh High Court · AIR 2010 AP 14 : (2009) 5 ALD 542 : (2009) 5 ALT 812

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31

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High Courts24 Jul 2009Allowed

Smt. Amarjit Kaur Vs S.L. Hussain Smt. Amarjit Kaur Vs S.M. Hussain (Died) per L.Rs.

Andhra Pradesh High Court · (2009) 5 ALD 464 : (2009) 6 ALT 134 : (2010) 8 RCR(Civil) 2272

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AEvidence Act, 1872 — Section 101, 102, 103, 58Transfer of Property Act, 1882 — Section 106

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Andhra Pradesh High Court judgments, 2009