High Courts12 Aug 2009Allowed
Charminar Co-operative Urban Bank Ltd. Vs Rohit and Associates (Building Material Division) and Others
Andhra Pradesh High Court · (2009) 6 ALD 465 : (2010) 1 ALT 165
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2009
739 judgments · page 16 of 37
High Courts12 Aug 2009Allowed
Nalluri Anjaneyulu Vs Nalluri Peda Anjaneyulu and Others
Andhra Pradesh High Court · (2010) 1 ALD 775 : (2010) 2 ALT 352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts12 Aug 2009Dismissed
T.A. Khaja Hussain Vs C. Irshad Basha Nizami
Andhra Pradesh High Court · (2009) 6 ALD 497 : (2010) 1 ALT 225
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17
High Courts12 Aug 2009Allowed
State of Andhra Pradesh and Another Vs K. Abhimanyudu, Project Agricultural Officer, ADA, ITDA
Andhra Pradesh High Court · (2009) 6 ALD 636 : (2010) 1 ALT 250 : (2010) 5 SLR 49
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 9Constitution of India, 1950 — Article 154, 162, 309
High Courts11 Aug 2009Allowed
Chief Engineer, Construction, South Central Railway and Another Vs M.V.V. Satyanarayana and Another
Andhra Pradesh High Court · (2011) 1 ALD 276 : (2010) 1 ALT 383
Arbitration Act, 1940 — Section 20, 20(1), 8Arbitration and Conciliation Act, 1996 — Section 34
High Courts10 Aug 2009Allowed
Sri Balaji Chicken Centre Vs Nadakuditi Kutumba Rao and Others
Andhra Pradesh High Court · (2009) 6 ALD 188 : (2009) 6 ALT 450
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Aug 2009Allowed
Arvind Chenji Vs Krisnaveni
Andhra Pradesh High Court · (2009) 6 ALD 556 : (2010) 1 ALT 395 : (2010) 2 CivCC 792 : (2010) 1 DMC 545 : (2011) 7 RCR(Criminal) 1224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 37Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24, 9
High Courts07 Aug 2009
New India Assurance Company Limited Vs Korukonda Appa Rao and Another
Andhra Pradesh High Court · (2010) 2 ALT 229
Motor Vehicles Act, 1988 — Section 147, 149, 166, 168
High Courts07 Aug 2009
Meesala Durga Rao Vs State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 696 : (2009) 3 ALT(Cri) 301 : (2010) CriLJ 652
Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 392, 457
High Courts06 Aug 2009
Bodapati Markonda Naidu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2009) 5 ALT 112
Andhra Pradesh Water Land and Trees Act, 2002 — Section 15(1), 15(2)
High Courts06 Aug 2009Dismissed
Sai Engineering Contractors Vs General Manager, South Central Railway and Others
Andhra Pradesh High Court · (2009) 5 ALT 417 : (2009) 3 APLJ 391
Arbitration and Conciliation Act, 1996 — Section 11(12), 11(5), 11(6), 11(9), 45
High Courts06 Aug 2009
Dammalapati Subba Rao Vs Bobbili Peda Nanchara Prasad (died) per L.Rs. and Others
Andhra Pradesh High Court · (2009) 6 ALD 363 : (2009) 6 ALT 634 : (2009) 3 APLJ 301
Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 20, 20(2)
High Courts06 Aug 2009Dismissed
Razia Sirajuddin Vs Eskay Builders and Another
Andhra Pradesh High Court · (2009) 6 ALD 209 : (2009) 5 ALT 733
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts06 Aug 2009
Perneti Nirmalamma and Others Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2009) 5 ALT 781 : (2009) 3 APLJ 348 : (2011) 7 RCR(Civil) 1478
High Courts05 Aug 2009Dismissed
M.Y. Maharshi and Another Vs District Collector and Others
Andhra Pradesh High Court · (2009) 6 ALD 96 : (2009) 6 ALT 224
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 9Constitution of India, 1950 — Article 226
High Courts05 Aug 2009Allowed
Badineni Munenna Vs Veeramareddy Lakshmi Devi and Another
Andhra Pradesh High Court · (2009) 6 ALD 122 : (2009) 5 ALT 731 : (2010) 2 BC 136 : (2010) 2 CivCC 712 : (2010) 7 RCR(Civil) 1076
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Aug 2009
D. Krishnaveni and Others Vs Mohd. Sikander and Another
Andhra Pradesh High Court · (2011) ACJ 522 : (2009) 6 ALT 620 : (2011) 2 TAC 515
Motor Vehicles Act, 1988 — Section 163A, 181Penal Code, 1860 (IPC) — Section 304A
High Courts04 Aug 2009Dismissed
P.V. Raghavender Rao Vs Vasavi Coop. Urban Bank Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALD 182 : (2009) 7 ALT 702 : (2009) 3 APLJ 414
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226
High Courts03 Aug 2009
Mayank Bohra Vs State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 626 : (2009) 3 ALT(Cri) 184 : (2009) 3 APLJ 422 : (2010) CriLJ 152 : (2011) 7 RCR(Criminal) 1015
Arms Act, 1959 — Section 25, 25(1), 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 161Identification of Prisoners Act, 1920 — Section 4, 5
High Courts03 Aug 2009Dismissed
Vallurupalli Jagedeeswara Rao Vs Vytla Satyanarayana and Others
Andhra Pradesh High Court · (2009) 5 ALD 813 : (2009) 5 ALT 401
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16(1)Constitution of India, 1950 — Article 227