High Courts20 Aug 2009Dismissed

R.J.R.M. Degree College Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2009) 6 ALD 457 : (2009) 5 ALT 694 : (2009) 3 APLJ 293

Andhra Pradesh Commissionerate of Higher Education Act, 1986 — Section 11(2)Andhra Pradesh Education Act, 1982 — Section 2(18), 2(27), 20, 20(4), 21Andhra Pradesh Educational Institutions (Establishment, Regulation, Administration and Control of Institutions of Higher Education) Rules, 1987 — Rule 1(2), 4, 4(2)
High Courts19 Aug 2009

K. Ranganna Vs State

Andhra Pradesh High Court · (2010) 1 ALT(Cri) 30 : (2010) CriLJ 1275

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 159, 160