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Andhra Pradesh High Court judgments, 2009

739 judgments · page 37 of 37

High Courts30 Jan 2009

Chaganti Raghavamma Vs Dowluri Kanthamani and Another

Andhra Pradesh High Court · (2009) 4 ALD 294 : (2009) 3 ALT 792 : (2009) 1 APLJ 238

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 58(3), Order 21 Rule 58(4)Hindu Marriage Act, 1955 — Section 28Hyderabad Municipal Corporation Act, 1955 — Section 282
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High Courts28 Jan 2009

St. Theresa''s Tender Loving Care Home Vs Chairperson, Board of Control and Supervision of Homes, Office of the Director, Women Development and Child Welfare, Government of A.P. and Others

Andhra Pradesh High Court · (2009) 3 ALD 757 : (2009) 4 ALT 54

Andhra Pradesh Orphanages and Other Charitable Homes (Supervision and Control) Rules, 2001 — Rule 11, 12, 13, 14Andhra Pradesh Womens and Childrens Institutions (Licensing) Rules, 2001 — Rule 10, 11, 12, 13, 14Constitution of India, 1950 — Article 21, 39
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High Courts23 Jan 2009Dismissed

Public Prosecutor Vs M. Krishnaiah

Andhra Pradesh High Court · (2009) 1 ALT(Cri) 358 : (2009) 1 APLJ 249 : (2009) CriLJ 2342 : (2010) 6 RCR(Criminal) 1190

Penal Code, 1860 (IPC) — Section 107, 306
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High Courts23 Jan 2009Allowed

Public Prosecutor, High Court of A.P. Vs Radhakrishna Nagesh

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 391 : (2009) 2 ALT(Cri) 1 : (2009) CriLJ 1870 : (2010) 6 RCR(Criminal) 2750

Criminal Procedure Code, 1973 (CrPC) — Section 161, 235(1), 235(2), 313, 428Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 363, 375, 376, 376(2), 511
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High Courts22 Jan 2009Dismissed

Seshapu Ramulamma Vs Doppalapudi Raju and Others

Andhra Pradesh High Court · (2009) ACJ 2818 : (2009) 2 ALD 823 : (2009) 2 ALT 438 : (2009) 1 APLJ 256

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 2Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 4
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High Courts20 Jan 2009Allowed

A. Savithramma and Another Vs State of A.P.

Andhra Pradesh High Court · (2009) 1 ALD(Cri) 515 : (2009) 2 ALT(Cri) 81 : (2009) CriLJ 1390

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 114
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