COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 14 of 37

High Courts03 Sept 2009Allowed

Karthik Service Station Vs The Official Liquidator, A.P.S.S. Industrial Development Corporation Ltd. and Others

Andhra Pradesh High Court · (2009) 6 ALT 288

Companies Act, 1956 — Section 457, 512Constitution of India, 1950 — Article 226

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High Courts02 Sept 2009Dismissed

Mohammed Sattar Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2009) 09 AP CK 0057

Constitution of India, 1950 — Article 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 16(2), 2, 24

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High Courts02 Sept 2009Dismissed

Maganti Raja Babu Vs Vijaya Bank and Others

Andhra Pradesh High Court · AIR 2010 AP 54 : (2010) 1 ALT 91

Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 19(1), 301Partnership Act, 1932 — Section 18, 19, 22

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High Courts28 Aug 2009

A.P. Paper Mills Limited Vs Government of Andhra Pradesh (Labour Employment, Training, Factories Department and Others

Andhra Pradesh High Court · (2009) 6 ALD 324 : (2009) 6 ALT 424 : (2010) 124 FLR 452 : (2010) 3 LLJ 399

Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 2

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High Courts28 Aug 2009Allowed

Gammon India Ltd. and Others Vs Govt., of A.P. and Others

Andhra Pradesh High Court · (2009) 6 ALT 509

Constitution of India, 1950 — Article 14, 226, 32

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High Courts28 Aug 2009Allowed

Y. Keshava Sharma (died) per L.Rs. Vs K. Venugopal Rao (died) per L.R. and Others

Andhra Pradesh High Court · (2010) 2 ALT 332

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High Courts28 Aug 2009Allowed

United India Insurance Company Limited Vs M. Om Prakash and Others

Andhra Pradesh High Court · (2010) 3 ALT 578

Motor Vehicles Act, 1988 — Section 147, 147(1), 149(1), 149(2), 163A

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High Courts28 Aug 2009Dismissed

S. Mohan Singh Vs Bhairavi Matha Temple and Others

Andhra Pradesh High Court · (2009) 6 ALD 235 : (2010) 1 ALT 200

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 143, 6, 83, 83(4), 84(1)Specific Relief Act, 1963 — Section 34

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High Courts28 Aug 2009Allowed

P. Ravinder Vs Manohar Reddy

Andhra Pradesh High Court · (2009) 6 ALD 537 : (2010) 1 ALT 365 : (2010) 1 BC 591

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High Courts28 Aug 2009

M. Chalapati Rao Vs High Court of Andhra Pradesh and Another

Andhra Pradesh High Court · (2009) 6 ALT 501

Andhra Pradesh Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 2, 2(1), 2(4), 2(5), 2A

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High Courts28 Aug 2009

D. Vijay Kumar and Vs State of A.P.

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 150 : (2009) 3 ALT(Cri) 311 : (2010) CriLJ 968 : (2010) 7 RCR(Criminal) 132

Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 226, 227, 439, 482Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 107, 109, 304B, 306, 34

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High Courts27 Aug 2009

Narketpally College of Education Vs National Council for Teacher Education, Southern Regional Committee and Others

Andhra Pradesh High Court · (2010) 3 ALT 680

National Council for Teacher Education Act, 1993 — Section 14(1), 17, 18

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High Courts26 Aug 2009Dismissed

S.V.S. Cable Network and Others Vs Sri Venkateswara Cable Network and Others

Andhra Pradesh High Court · (2009) 6 ALD 548 : (2009) 6 ALT 139 : (2009) 3 ALT(Cri) 201 : (2010) 1 Crimes 624

Cable Television Networks (Regulation) Act, 1995 — Section 16, 3, 4Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156(3), 200

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High Courts26 Aug 2009Dismissed

Chekkala Narayana Rao Vs Grandhi Atchutarama Rao and Another

Andhra Pradesh High Court · (2009) 6 ALD 701 : (2010) 1 ALT 378

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15, 151, 153Contract Act, 1872 — Section 172Transfer of Property Act, 1882 — Section 100, 58

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High Courts26 Aug 2009Dismissed

Nallamothu Ruthrani (Dr.) Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2009) 5 ALT 689

Andhra Pradesh Municipalities Act, 1965 — Section 228, 46, 46(1), 46(2)Andhra Pradesh Panchayat Raj Act, 1994 — Section 245(2)

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High Courts25 Aug 2009Allowed

Pothuraju Chandraiah Vs G. Narasimha and others

Andhra Pradesh High Court · (2011) ACJ 806 : (2011) 7 RCR(Civil) 1514

Motor Vehicles Act, 1988 — Section 134, 163A, 166Penal Code, 1860 (IPC) — Section 338

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High Courts25 Aug 2009Dismissed

G. Masi Reddy and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2010) 1 ALT 778 : (2010) 3 LLJ 509

Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 78(1)Bonded Labour System Abolition Act, 1976 — Section 2Constitution of India, 1950 — Article 21, 23

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High Courts24 Aug 2009Dismissed