COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 18 of 37

High Courts24 Jul 2009

Hafizunnisa Begum and Others Vs A.P. Housing Board and Others

Andhra Pradesh High Court · (2009) 6 ALD 31 : (2009) 5 ALT 631

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54AAndhra Pradesh Housing Board Act, 1956 — Section 68

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High Courts24 Jul 2009

Pidikiti Sasikala Vs Kothamasu Lakshmi Mohan Rao @ Mohan Rao and Others

Andhra Pradesh High Court · (2009) 6 ALD 519 : (2010) 1 ALT 335 : (2010) 1 BC 475 : (2010) 6 RCR(Civil) 944

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 26 Rule 10, Order 26 Rule 10A, Order 26 Rule 9, 115Evidence Act, 1872 — Section 3, 4, 45, 5

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High Courts24 Jul 2009

Bongunoori Bal Reddy and Others Vs D.V. Satyanarayana Raju and Others

Andhra Pradesh High Court · (2009) 6 ALD 179 : (2009) 5 ALT 828

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2

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High Courts24 Jul 2009

Narra Madhava Rao Vs B. Sadasiva Rao and Others

Andhra Pradesh High Court · (2009) 07 AP CK 0038

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26Civil Practice Rules — Rule 145, 150, 29, 30, 31

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High Courts24 Jul 2009Dismissed

Sanjana Enterprises and Others Vs Ginni Steels

Andhra Pradesh High Court · (2009) 5 ALD 556 : (2009) 6 ALT 462 : (2010) 1 CivCC 205 : (2010) 7 RCR(Civil) 639

Registration Act, 1908 — Section 17

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High Courts24 Jul 2009

C. Raghunandan Vs K. Nageswar Rao and Others

Andhra Pradesh High Court · AIR 2009 AP 205 : (2009) 6 ALD 257 : (2009) 5 ALT 584 : (2010) 8 RCR(Civil) 2263

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 7, Order 6 Rule 8, Order 8 Rule 2Specific Relief Act, 1963 — Section 38Transfer of Property Act, 1882 — Section 58

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High Courts24 Jul 2009

K. Anitha Vs G. Subbaiah

Andhra Pradesh High Court · (2009) 6 ALD 139 : (2009) 6 ALT 421

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176

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High Courts22 Jul 2009

T. Vijay Hanuman Singh Vs Shri D.K. Panwar, IAS Special Chief Secretary and Chief Commissioner of Land Administration and Others

Andhra Pradesh High Court · (2009) 5 ALD 780 : (2009) 5 ALT 115

Andhra Pradesh Ministerial Service Rules, 1966 — Rule 16, 27Andhra Pradesh State and Subordinate Service Rules, 1962 — Rule 25

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High Courts22 Jul 2009Dismissed

Avulapalle Mallikarjuna and Others Vs N.T. Chengalarayappa

Andhra Pradesh High Court · (2010) 1 ALD 366 : (2010) 1 ALT 363

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High Courts22 Jul 2009

Sankuratri Veera Venkata Naga Mohan Raghavadevi Vs Vedulla Anjaneyulu and Others

Andhra Pradesh High Court · (2009) 6 ALD 118 : (2009) 6 ALT 626

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 16Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 123

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High Courts22 Jul 2009

Valandapalem Toddy Tappers Industrial Co-operative Society Limited and Another Vs Prohibition and Excise Superintendent and Another

Andhra Pradesh High Court · (2009) 6 ALT 588

Andhra Pradesh Excise (Lease of Right to sell liquor in Retail) Rules, 1969 — Rule 3

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High Courts22 Jul 2009Allowed

Alumeco India Extrusion Limited and Another Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2010) 27 VST 419

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High Courts22 Jul 2009Dismissed

Syed Quadri Vs Syed Mujeebuddin

Andhra Pradesh High Court · (2009) 5 ALD 682 : (2009) 5 ALT 502

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 151Contract Act, 1872 — Section 55Specific Relief Act, 1963 — Section 12(2), 12(2)(II), 12(3), 12(3)(II), 18

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High Courts21 Jul 2009Allowed

K. Sathyanarayana Vs Vijayalaxmi and Another

Andhra Pradesh High Court · (2010) 1 ALD 357 : (2010) 2 ALT 34

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High Courts21 Jul 2009Dismissed

Voruganti Prabhakar Vs Vijaya Laxmi Auto Finance

Andhra Pradesh High Court · (2009) 5 ALD 652 : (2009) 6 ALT 434

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High Courts21 Jul 2009Allowed

P. Bangaruthalli Vs Piratla Suryanarayana and Sons and Another

Andhra Pradesh High Court · (2009) 6 ALD 49 : (2009) 5 ALT 639

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 151, 73

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High Courts21 Jul 2009Dismissed

Precision Infratech Ltd. Vs A.P. GENCO Ltd. and Others

Andhra Pradesh High Court · (2009) 6 ALD 472 : (2009) 5 ALT 702

Constitution of India, 1950 — Article 14, 226

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High Courts21 Jul 2009Dismissed

P. Nani (Late) Ramachandra Rao and Another Vs Certifying Officer-cum-Deputy Commissioner of Labour (Twin Cities) and Another

Andhra Pradesh High Court · (2009) 6 ALD 562 : (2009) 5 ALT 665 : (2009) 123 FLR 880 : (2010) 1 LLJ 117

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 2, 33

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High Courts21 Jul 2009

Goulla Appaiah Vs State of A.P.

Andhra Pradesh High Court · (2010) 1 ALT(Cri) 15 : (2009) CriLJ 4377 : (2010) 7 RCR(Criminal) 189

Criminal Procedure Code, 1973 (CrPC) — Section 162, 174, 313, 366Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 201, 302, 307, 376, 376(2)

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High Courts20 Jul 2009Dismissed

Perugu Gopinath Reddy and Others Vs Smt. P. Sushmitha Rao and The State of A.P.

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 658 : (2009) 3 ALT(Cri) 145 : (2010) 1 Crimes 333

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 162, 173, 173(3), 173(8)Penal Code, 1860 (IPC) — Section 307, 326, 338, 406, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)

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