COURT ARCHIVE

Andhra Pradesh High Court judgments, 2009

739 judgments · page 19 of 37

High Courts20 Jul 2009Allowed

Coastal Oil Mills Vs The Andhra Pradesh Industrial Development Corporation, The Andhra Bank and Sri Ramalingeswara Agro Processors (P) Ltd.

Andhra Pradesh High Court · (2009) 6 ALD 41 : (2009) 5 ALT 551

Contract Act, 1872 — Section 160, 161, 167, 171

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High Courts17 Jul 2009

A.P.S.R.T.C. Vs SEW Constructions Limited Engineers and Constructions and Others

Andhra Pradesh High Court · (2010) 1 ALT 676

Arbitration Act, 1940 — Section 17, 30, 39

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High Courts17 Jul 2009Dismissed

Kunjam Suranna and Others Vs Special Collector (Land Acquisition) Indirasagar (Polavaram) Project and Others

Andhra Pradesh High Court · (2009) 6 ALD 306 : (2009) 6 ALT 441

Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Regulation 2Andhra Pradesh Panchayats (Extension to the Scheduled Areas) Act, 1996 — Section 242FConstitution of India, 1950 — Article 217, 243(M)(1), 243M(4)

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High Courts17 Jul 2009

Mulla Ahmed Ali Baig Vs Mulla Jaibunnisa Begum and Others

Andhra Pradesh High Court · (2009) 5 ALD 554 : (2009) 5 ALT 642 : (2010) 2 CivCC 629

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2

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High Courts17 Jul 2009Dismissed

Dasarla Koteswaramma Vs Alla Venkayamma

Andhra Pradesh High Court · AIR 2009 AP 195 : (2009) 5 ALD 237 : (2009) 6 ALT 249 : (2009) 3 APLJ 122 : (2010) 8 RCR(Civil) 2256

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 85, Order 21 Rule 94, Order 47 Rule 1, 114

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High Courts17 Jul 2009Allowed

Ashok Kumar Vs Amarjeet Singh Makhija

Andhra Pradesh High Court · (2009) 5 ALD 638 : (2009) 6 ALT 383

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts17 Jul 2009Dismissed

J. Malla Reddy Vs Smt. I. Shantamma and Others

Andhra Pradesh High Court · (2009) 5 ALD 379 : (2009) 5 ALT 493

Arbitration and Conciliation Act, 1996 — Section 31Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(1), Order 21 Rule 64, Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85

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High Courts17 Jul 2009Dismissed

United India Insurance Co. Ltd. Vs Kankanti Sathaiah and others

Andhra Pradesh High Court · (2011) ACJ 787

Motor Vehicles Act, 1988 — Section 163Penal Code, 1860 (IPC) — Section 338Workmens Compensation Act, 1923 — Section 140(4), 166

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High Courts17 Jul 2009Allowed

P. Venkatramana Vs M. Venkataramana

Andhra Pradesh High Court · (2009) 5 ALT 113

Evidence Act, 1872 — Section 45

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High Courts16 Jul 2009

Sagi Vijaya Ramachandra Raju and Others Vs Koppisetti Satyanarayana and Others

Andhra Pradesh High Court · (2009) 5 ALD 459 : (2009) 6 ALT 353

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1

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High Courts16 Jul 2009

Mathi Venkata Raju Vs State of A.P. and Others

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 208

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 26, 36

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High Courts15 Jul 2009Dismissed

Sada Lakshmi Vs Collector and District Magistrate and Others

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 455 : (2009) 4 ALT 763

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1), 9

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High Courts15 Jul 2009Allowed

Easlewala Mumtaz Vs Collector and District Magistrate and Others

Andhra Pradesh High Court · (2009) 2 ALD(Cri) 459 : (2009) 6 ALT 395 : (2009) 3 APLJ 216

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1)Constitution of India, 1950 — Article 226

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High Courts14 Jul 2009

Government of A.P. Excise Department and Others Vs S. Nageswara Rao and Others

Andhra Pradesh High Court · (2009) 5 ALD 443 : (2009) 4 ALT 812

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 25(9)Andhra Pradesh Excise Act, 1968 — Section 31(3)

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High Courts14 Jul 2009Dismissed

Maturi Sukanya (Smt.) and Another Vs State Bank of India

Andhra Pradesh High Court · (2010) 3 ALT 107

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)

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High Courts13 Jul 2009

Chandergupt Aroa Vs Smt. Shaheen Khan and Others

Andhra Pradesh High Court · (2009) 5 ALD 649 : (2009) 6 ALT 451 : (2010) 1 CivCC 48 : (2010) 7 RCR(Civil) 581

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13

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High Courts13 Jul 2009Allowed

Mohd. Ghousuddin (died) per L.Rs. Vs Khaja Moinuddin (died) per L.Rs. and Others

Andhra Pradesh High Court · (2009) 5 ALD 698 : (2009) 5 ALT 604 : (2009) 3 APLJ 236 : (2009) 4 CivCC 797 : (2010) 6 RCR(Civil) 397

Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63Transfer of Property Act, 1882 — Section 3

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High Courts13 Jul 2009

Srinivas Goud and Others Vs Commissioner of Prohibition and Excise, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2009) 5 ALD 552 : (2009) 5 ALT 775

Andhra Pradesh Excise Act, 1968 — Section 31(1), 37

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High Courts10 Jul 2009Allowed

Vizag Profiles Ltd. Vs Rashtriya Ispat Nigam Limited (RINL), popularly known as Visakhapatnam Steel Plant and Another

Andhra Pradesh High Court · (2009) 5 ALT 58 : (2010) 43 PTC 410

Trade Marks Act, 1999 — Section 17(2), 20(1), 21(1), 23(2), 33Trade Marks Rules, 2002 — Rule 131(1), 138(1), 47(1), 62(1)

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High Courts10 Jul 2009Dismissed

The Oficial Liquidator High Court of A.P. and Liquidator of Garvee Granites Ltd. (In Liqn) Vs Sri Dantuluri Raju, Ex-Managing Director

Andhra Pradesh High Court · (2009) 3 APLJ 163 : (2010) 156 CompCas 27 : (2010) 102 SCL 445

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1862 — Section 165Companies Act, 1913 — Section 185, 216, 222, 235

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