High Courts07 Nov 1995Allowed
K.V. Uma Maheshwararao Vs Gandam Sujatha
Andhra Pradesh High Court · (1996) 1 ALT 558 : (1996) 1 DMC 635
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 13, 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 9 of 37
High Courts07 Nov 1995
Yeredla Narayan Reddy and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1996) 1 ALT 690
Constitution of India, 1950 — Article 226Land Acquisition Act, 1984 — Section 11A, 17, 17(3A), 4(1)
High Courts06 Nov 1995
Naga Bhixam alias Bhixapathi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALT(Cri) 720 : (1996) 2 APLJ 239 : (1996) 1 APLJ 239 : (1996) CriLJ 2400
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 34, 376
High Courts06 Nov 1995Dismissed
Mirza Mahboob Baig and Others Vs Dan Venkatnarasimha Reddy
Andhra Pradesh High Court · (1996) 2 ALT 235 : (1996) 2 APLJ 497 : (1996) 1 APLJ 497
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts06 Nov 1995Allowed
Balasa Rama Rao Vs General Manager, District Co-operative Central Bank Ltd. and Another
Andhra Pradesh High Court · (1995) 3 ALT 556
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1), 60(1A)
High Courts06 Nov 1995
Depot Manager, Andhra Pradesh State Road Transport Corporation Vs N. Ramulu and Others
Andhra Pradesh High Court · (1996) 1 AnWR 443 : (1997) 75 FLR 49
Road Transport Corporations Act, 1950 — Section 45(1)
High Courts06 Nov 1995Dismissed
J. Adinarayana Vs J. Appalanarasamma and Another
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 887 : (1996) 1 ALT(Cri) 352 : (1996) 2 DMC 447
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 127(5)
High Courts04 Nov 1995Dismissed
The Nandyal Co-operative Spinning Mills Ltd. Vs Sri K.V. Mohan Rao
Andhra Pradesh High Court · (1996) 3 ALT 343
High Courts04 Nov 1995
Corromandal Pharmaceuticals Limited Vs Deputy Commercial Tax Officer and Others
Andhra Pradesh High Court · (1996) 87 CompCas 92
Andhra Pradesh General Sales Tax Act, 1957 — Section 16, 17Andhra Pradesh Revenue Recovery Act, 1864 — Section 8Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19
High Courts04 Nov 1995
Shaik Ahmed Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 2 ALD 250 : (1996) 1 ALD(Cri) 504 : (1996) 2 ALT(Cri) 27 : (1996) 2 APLJ 92 : (1996) 1 APLJ 92 : (1996) CriLJ 2582
Penal Code, 1860 (IPC) — Section 84
High Courts03 Nov 1995Dismissed
K. Appa Reddy and Another Vs The Election Officer for conducting Elections to the Prakashnagar Co-op. Building Society Ltd. and Others
Andhra Pradesh High Court · (1996) 2 ALT 913
High Courts03 Nov 1995
Commissioner of Income Tax Vs Venkateswara Hatchery (P) Ltd.
Andhra Pradesh High Court · (1998) 144 CTR 251 : (1997) 227 ITR 116 : (1996) 86 TAXMAN 235
Income Tax Act, 1961 — Section 28, 32A
High Courts03 Nov 1995
D. Lakshmana Rao Vs D. Kamala Bai and Others
Andhra Pradesh High Court · (1996) 1 ALD 334 : (1996) 1 ALD(Cri) 415 : (1996) 1 ALT(Cri) 29 : (1996) CriLJ 1058
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Nov 1995Allowed
Employees'' State Insurance Corporation Vs Scientific Fertilizer Co. (Pvt.) Ltd.
Andhra Pradesh High Court · (1999) 3 LLJ 169
Andhra Pradesh Shops and Establishments Act, 1966 — Section 2(10), 2(9), 22
High Courts02 Nov 1995Dismissed
V. Gopala Krishna Murthy Vs The Registrar (Administration) High Court of A.P. and Others
Andhra Pradesh High Court · (1996) 1 ALT 833
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 13(1)Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts02 Nov 1995
III Additional Sessions Judge, Guntur, Referring Officer Vs Gantela Vijayavardhan Rao and Another
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 373 : (1996) 1 ALT(Cri) 1 : (1996) CriLJ 703
Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 302, 307, 341, 392Constitution of India, 1950 — Article 21
High Courts02 Nov 1995
Coromandel Fisheries Pvt. Ltd. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 101 STC 339
Andhra Pradesh General Sales Tax Act, 1957 — Section 33Central Excises and Salt Act, 1944 — Section 11Central Sales Tax Act, 1956 — Section 5(3)
High Courts02 Nov 1995Allowed
Kodi Satyanarayana Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (1995) 3 ALD 1043 : (1995) 3 ALT 570
Andhra Pradesh Excise Act, 1968 — Section 46, 46AConstitution of India, 1950 — Article 300A
High Courts02 Nov 1995Dismissed
Revenue Divisional Officer and Land Acquisition Officer Vs Valluri Venkata Rao
Andhra Pradesh High Court · (1996) 1 ALT 670
Land Acquisition Act, 1894 — Section 23(1A), 23(2)
High Courts01 Nov 1995
Commissioner of Income Tax Vs Transport Corporation of India Ltd.
Andhra Pradesh High Court · (1996) 221 ITR 127
Income Tax Act, 1961 — Section 28, 37(1)