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Andhra Pradesh High Court judgments, 1995

737 judgments · page 7 of 37

High Courts20 Nov 1995

Rawoof Patel and Another Vs State and Another

Andhra Pradesh High Court · (1996) 1 ALD 483 : (1996) 1 ALD(Cri) 432 : (1996) 1 ALT(Cri) 379 : (1996) 1 APLJ 234 : (1996) CriLJ 1471

Criminal Procedure Code, 1973 (CrPC) — Section 193, 319, 319(1)Penal Code, 1860 (IPC) — Section 302
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High Courts16 Nov 1995

C. Baburao Vs R. Krishna

Andhra Pradesh High Court · (1996) 2 ALT 547

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
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High Courts15 Nov 1995

M. Mohan Reddy Vs Jairaj D. Bhale Rao and Others

Andhra Pradesh High Court · (1997) 90 CompCas 142 : (1996) CriLJ 1010

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 345, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 307, 498A
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High Courts15 Nov 1995

M. Mohan Reddy Vs Jairaj D. Bhale Rao and Another

Andhra Pradesh High Court · (1995) 3 ALD 988 : (1995) 3 ALT 630 : (1995) 2 ALT(Cri) 716 : (1996) 1 CivCC 77 : (1996) 2 RCR(Criminal) 184

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 345, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 307, 498A
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High Courts14 Nov 1995Dismissed

M. Khader Vali Vs S. Hayat and Others

Andhra Pradesh High Court · (1996) 1 ALT(Cri) 39 : (1996) 2 DMC 56

Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Dowry Prohibition Act, 1961 — Section 7(1), 7(3)
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