High Courts13 Nov 1995
K.S. Sudhakaran and Others Vs S. Narasimha Reddy and Others
Andhra Pradesh High Court · (1996) 2 ACC 205 : (1995) 3 ALT 673
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 8 of 37
High Courts13 Nov 1995Allowed
J. Durgappa Vs Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (1996) 1 ALT 18
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts13 Nov 1995Dismissed
Ganta Rama Rao Vs Biddika @ Boora Sundari @ Sundaramma and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 439 : (1996) 1 ALT(Cri) 52 : (1996) 2 DMC 685
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts13 Nov 1995
Bhadrachalam Paper Boards Limited and Another Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1996) 2 ALT 614
Factories Act, 1948 — Section 2
High Courts13 Nov 1995Allowed
Modugula Seshireddy and Modugula Satyanarayana Vs Vuyyuru Subba Reddy and Others
Andhra Pradesh High Court · (1995) 3 ALT 635
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(1), Order 1 Rule 10(2)Limitation Act, 1963 — Section 21
High Courts13 Nov 1995Allowed
K.S. Sudhakaran and Others Vs V.S. Narasimha Reddy and Others
Andhra Pradesh High Court · (1996) 2 ACC 205 : (1995) 3 ALT 673
Motor Vehicles Act, 1988 — Section 166
High Courts10 Nov 1995Allowed
Dr. K.N. Srivatsava Vs University of Hyderabad and Another
Andhra Pradesh High Court · (1996) 1 ALT 857
Constitution of India, 1950 — Article 226Hyderabad University Act, 1974 — Section 14
High Courts10 Nov 1995
Commissioner of Income Tax Vs K.C.P. Ltd.
Andhra Pradesh High Court · (1997) 226 ITR 791
Income Tax Act, 1961 — Section 256(2)
High Courts10 Nov 1995
Sri Ramanjaneya Groundnut Factory Vs C.T.O. Kadiri and Another
Andhra Pradesh High Court · (1996) 103 STC 297
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 20(1), 23
High Courts09 Nov 1995
Commissioner of Wealth Tax Vs H.E.H. The Nizam''s Trust
Andhra Pradesh High Court · (1996) 221 ITR 295
Wealth Tax Act, 1957 — Section 16A, 16A(5), 21(1), 21(1A), 21(4)
High Courts09 Nov 1995
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Galeti Ramana and Another
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 444 : (1996) 1 ALT(Cri) 449 : (1996) CriLJ 1295
Andhra Pradesh Forest Act, 1967 — Section 44(2)Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts08 Nov 1995Allowed
M. Anil Babu Vs The Directorate General Resettlement and Others
Andhra Pradesh High Court · (1996) 1 ALT 132
Air Force Rules, 1969 — Rule 13, 16
High Courts08 Nov 1995
Gopalakrishna Kalamandir Vs The Assistant Commissioner of Labour, Khammam and Another
Andhra Pradesh High Court · (1996) 1 ALD 839 : (1996) 2 LLJ 89
Andhra Pradesh Shops and Establishments Act, 1988 — Section 48, 48(1)Andhra Pradesh Shops and Establishments Rules, 1990 — Rule 21, 21(1)
High Courts08 Nov 1995Allowed
Yalavoori Ramalingaiah Setty Vs B. Sathya Murthy
Andhra Pradesh High Court · (1996) 2 ALT 1034
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22
High Courts08 Nov 1995
Hindustan Aeronautics Ltd. Vs M. Sataiah and Another
Andhra Pradesh High Court · (1996) 1 ALT 753 : (1996) 3 LLJ 95
Employees State Insurance Act, 1948 — Section 73, 73(1)
High Courts08 Nov 1995Allowed
V. Nageswara Rao Vs The Govt. of A.P. and Another
Andhra Pradesh High Court · (1996) 1 ALT 47
Constitution of India, 1950 — Article 226
High Courts08 Nov 1995Dismissed
T.N. Seshan, Chief Election Commissioner and Another Vs All India Anna Dravida Munnetra Kazagam Party and Others
Andhra Pradesh High Court · (1996) 1 ALT 135
Civil Procedure Code Amendment Act, 1877 — Section 12, 120, 16, 17, 20Constitution of India, 1950 — Article 139A(2)
High Courts08 Nov 1995Dismissed
Peddapudi Seshagiri Rao Vs Andhra University and Others
Andhra Pradesh High Court · (1996) 1 ALT 820
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 1995
Hamida Habib Jeelani alias Hamida Begum Vs The Secretary to Government, Home Department, Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 1 ALD 414 : (1995) 3 ALT 740 : (1996) CriLJ 1086
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 165, 174, 451Penal Code, 1860 (IPC) — Section 304B
High Courts07 Nov 1995Allowed
K.V. Uma Maheswara Rao Vs Gandam Sujatha
Andhra Pradesh High Court · (1996) 2 DMC 318
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Marriage Act, 1955 — Section 9