High Courts01 Nov 1995
Commissioner of Income Tax Vs Singareni Collieries Co. Ltd.
Andhra Pradesh High Court · (1996) 221 ITR 48
Income Tax Act, 1961 — Section 256(2), 32A, 32A(2), 35E
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 10 of 37
High Courts01 Nov 1995
Oriental Fire and General Insurance Co. Limited Vs K. Hanumantha Rao and Others
Andhra Pradesh High Court · (1996) 2 ACC 404
Motor Vehicles Act, 1988 — Section 146, 147, 2, 94, 95
High Courts01 Nov 1995Allowed
S. Kareemulla and Others Vs Prohibition and Excise Sub-Inspector, Nandyal and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 943 : (1996) 1 ALT 953
Andhra Pradesh Excise Act, 1968 — Section 34, 45, 45(3), 46, 46EAndhra Pradesh Prohibition Act, 1995 — Section 11, 12, 13, 14, 17Constitution of India, 1950 — Article 226, 32
High Courts31 Oct 1995
M.A. Rasheed Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 403 : (1996) 1 ALT(Cri) 285 : (1996) CriLJ 1156
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Oct 1995
Indian Association of Lawyers and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALD 917 : (1996) 1 ALD(Cri) 465 : (1995) 3 ALT 495 : (1996) CriLJ 2360
Constitution of India, 1950 — Article 136, 141, 142, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 482
High Courts31 Oct 1995Dismissed
Veeramachaneni Subba Rao (died) and Others Vs Indian Bank
Andhra Pradesh High Court · (1997) 4 ALT 112
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21AContract Act, 1872 — Section 60
High Courts30 Oct 1995Allowed
VST Industries Canteen Workers'' Union Vs Vazir Sultan Tabacco Co. Ltd. and Others
Andhra Pradesh High Court · (1995) 3 ALT 644 : (1998) 3 LLJ 450
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 46
High Courts28 Oct 1995
K. Namratha Sen Vs University of Health Sciences and Others
Andhra Pradesh High Court · (1995) 3 ALT 575 : (1995) 2 APLJ 502
Constitution of India, 1950 — Article 226
High Courts28 Oct 1995
Banavath Lalu and Others Vs The State
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 393 : (1996) 1 ALT(Cri) 383 : (1996) CriLJ 1294
Criminal Procedure Code, 1973 (CrPC) — Section 190, 239
High Courts28 Oct 1995
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Kundavaram Chandrachari
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 440 : (1996) 1 ALT(Cri) 270 : (1996) CriLJ 1540
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 227, 228, 239Penal Code, 1860 (IPC) — Section 120B, 409, 418
High Courts27 Oct 1995Allowed
M. Premanandam Vs State Bank of India and Another
Andhra Pradesh High Court · (1996) 1 LLJ 882
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts27 Oct 1995
M.A. Waheed Vs The State
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 387 : (1996) 1 ALT(Cri) 359 : (1995) CriLJ 1059
Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2), 248, 248(2), 360Penal Code, 1860 (IPC) — Section 304A, 337
High Courts27 Oct 1995
Sukhdev Pershad (died), his L.R. Durga Pershad Vs B. Kishanlal and Others
Andhra Pradesh High Court · (1996) 1 ALT 71 : (1996) 1 CivCC 320
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(5), 115
High Courts26 Oct 1995
Council of the Institute of Chartered Accountants of India Vs V.I. Oommen and others
Andhra Pradesh High Court · AIR 1996 AP 254
Chartered Accountants Act, 1949 — Section 21(2), 21(5), 22Chartered Accountants Regulations, 1964 — Regulation 11(5)Chartered Accountants Regulations, 1988 — Regulation 12(6)
High Courts26 Oct 1995
Vijaya Aluminium Industries Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 103 STC 508
Andhra Pradesh General Sales Tax Act, 1957 — Section 2
High Courts26 Oct 1995
Singareni Collieries Co. Ltd. Vs Anwar Basha and Others
Andhra Pradesh High Court · (1996) 2 ALT 920
High Courts25 Oct 1995
Government Of Andhra Pradesh and Others Vs Andhra Pradesh High Court Junior Officers Association and Others
Andhra Pradesh High Court · (1995) 3 ALT 774
Constitution of India, 1950 — Article 14
High Courts24 Oct 1995Dismissed
Voleti Srirama Reddy (died) per L.Rs. Vs Voleti Appalaraju and Others
Andhra Pradesh High Court · (1996) 1 ALT 810
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17, 49
High Courts24 Oct 1995
Abdul Khayoom Vs The Mandal Revenue Officer, Amrabad Mandal and Another
Andhra Pradesh High Court · (1996) 1 ALT 209
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3(1), 3(2), 3(4), 3(5), 4Constitution of India, 1950 — Article 226
High Courts24 Oct 1995
Ritesh Oil Industries Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1995) 3 ALD 1052 : (1995) 3 ALT 607 : (1996) 101 STC 215
Andhra Pradesh General Sales Tax Act, 1957 — Section 17