High Courts24 Oct 1995
Sivashankar Granites Pvt. Ltd. Vs Assistant Commissioner of Central Excise, Warangal
Andhra Pradesh High Court · (1998) 98 ELT 32
Central Excise Rules, 1944 — Rule 98(5), 9B(5)Central Excises and Salt Act, 1944 — Section 11A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 11 of 37
High Courts24 Oct 1995
J. Gopalan Vs General Manager (Works), Hindustan Cables Ltd. and Others
Andhra Pradesh High Court · (1996) 1 AnWR 483 : (1996) 3 LLJ 977
Constitution of India, 1950 — Article 12, 14, 16, 21, 226
High Courts20 Oct 1995
P. Swarupa and Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) CriLJ 2607
Constitution of India, 1950 — Article 47Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 482
High Courts20 Oct 1995Allowed
Surya Prakash and Others Vs Md. Younus and Others
Andhra Pradesh High Court · (1995) 3 ALT 726
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts20 Oct 1995
D. Srinivasulu Reddy Vs Tirumala Tirupati Devasthanam and others
Andhra Pradesh High Court · (1999) 1 ALD 411
High Courts19 Oct 1995
Nazir Ahmed Ansari Vs Lateef Bi and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 396 : (1996) 1 ALT(Cri) 419 : (1996) CriLJ 1548 : (1996) 1 DMC 300
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128
High Courts19 Oct 1995Dismissed
The Primary Agricultural Co-op. Society Vs B. Malla Reddy and Others
Andhra Pradesh High Court · (1996) 3 ALT 488
High Courts19 Oct 1995
State of Andhra Pradesh Vs Rasi Cement Limited
Andhra Pradesh High Court · (1996) 103 STC 255
Andhra Pradesh General Sales Tax Rules, 1957 — Rule 33(2)
High Courts19 Oct 1995
The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs J.C. Narayana Reddy and Another
Andhra Pradesh High Court · (1996) 1 ALD 677 : (1996) 1 ALD(Cri) 566 : (1995) 2 ALT(Cri) 697 : (1996) CriLJ 462
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 57
High Courts19 Oct 1995
Reguri Sampath Reddy and Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALT(Cri) 318 : (1996) CriLJ 1528 : (1997) 1 DMC 99
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377, 378Penal Code, 1860 (IPC) — Section 30, 304B, 498A
High Courts19 Oct 1995
Commissioner of Wealth Tax Vs Rahamatunnisa Begum
Andhra Pradesh High Court · (1996) 136 CTR 326
High Courts19 Oct 1995
Commissioner of Wealth-tax Vs Mrs. Rahamatunnissa Begum
Andhra Pradesh High Court · (1997) 226 ITR 591
Wealth Tax Act, 1957 — Section 23(3A), 27(3)
High Courts18 Oct 1995Allowed
E. Murugaiah and Another Vs C. Ekambara Reddy
Andhra Pradesh High Court · (1996) 2 ALD 373 : (1996) 2 ALT 720 : (1997) 3 CivCC 130
Civil Procedure Code, 1908 (CPC) — Section 51Constitution of India, 1950 — Article 21
High Courts18 Oct 1995Dismissed
K. Subramanyeswara Rao and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1996) 1 ALT 847
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A, 5A(2), 6(1), 6(2)
High Courts18 Oct 1995Dismissed
B. Naga Reddy (died) and Others Vs Mattam Parvataiah (died) and Others
Andhra Pradesh High Court · (1996) 1 ALT 325
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1(3), 3, 3(2), 33, 4Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38(6)
High Courts18 Oct 1995
M. Yadaiah Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD 485 : (1996) 1 ALD(Cri) 434 : (1996) 1 ALT(Cri) 242 : (1996) 1 APLJ 213 : (1996) CriLJ 1456 : (1996) 2 DMC 209
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 30, 304B, 498A
High Courts18 Oct 1995
Adoni Cotton Mills, Unit of National Textiles Corporation (A.P.K.K. and M) Ltd., (a Government of India undertaking) Vs Chief Engineer (Electricity) A.P.S.E.B. and Another
Andhra Pradesh High Court · (1996) 1 ALT 552 : (1996) 1 ALT 55
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts18 Oct 1995Allowed
The Depot Manager, APSRTC Bus Depot Vs D.S. Rao and Another
Andhra Pradesh High Court · (1995) 3 ALT 416
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts17 Oct 1995
N. Raja Reddy Vs Vice-Chairman and M.D. APSRTC, Hyd. and Another
Andhra Pradesh High Court · (1998) 2 ALD 317
High Courts17 Oct 1995
Venigalla Suguna Vs S.V. Prasad, I.A.S. Vice Chairman and Managing Director, APSRTC and Another
Andhra Pradesh High Court · (1996) 1 ALT 204 : (1996) 2 LLJ 321
Constitution of India, 1950 — Article 215