High Courts11 Oct 1995
C. Subbarayudu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 912 : (1996) 1 ALT(Cri) 75 : (1996) CriLJ 1472
Penal Code, 1860 (IPC) — Section 160
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 13 of 37
High Courts11 Oct 1995
Neti Venkatanarayanamma and Others Vs Nune Ramanna
Andhra Pradesh High Court · (1995) 3 ALT 572
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2(2A), Order 21 Rule 66, Order 21 Rule 66(2), 47
High Courts11 Oct 1995
Dudekula Khabala Saheb alias Khabala Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 358 : (1996) 1 ALT(Cri) 180 : (1996) CriLJ 2196
Penal Code, 1860 (IPC) — Section 209, 300, 302, 304, 403
High Courts11 Oct 1995
State of Andhra Pradesh Vs Durga Rice and Oil Mill Contractors Company
Andhra Pradesh High Court · (1996) 2 AnWR 715 : (1996) 102 STC 247
Central Sales Tax Act, 1956 — Section 15
High Courts11 Oct 1995Dismissed
Edupalli Appalaswamy Vs Allu Appalaswamy (Landlord) and Others
Andhra Pradesh High Court · (1995) 3 ALT 910
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 12, 12(1)
High Courts11 Oct 1995
Tadepalli Parusuram Vs Gopu Krishna Kumar and Others
Andhra Pradesh High Court · (1995) 3 ALT 654
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts10 Oct 1995
State of A.P. and Others Vs K. Satyanarayana and Others
Andhra Pradesh High Court · (1995) 3 ALD 830 : (1995) 3 ALT 513
High Courts10 Oct 1995
R. Venkateshwara Rao and Co. and Another Vs Smt. T. Usha Ravi and Others
Andhra Pradesh High Court · (1995) 3 ALT 490
Motor Vehicles Act, 1988 — Section 140, 168
High Courts10 Oct 1995Dismissed
T. Yadagiri Vs Smt. Bhagyawathi
Andhra Pradesh High Court · (1995) 3 ALT 778
Hindu Marriage (Amendment) Act, 1995 — Section 28Hindu Marriage Act, 1955 — Section 13(1)
High Courts10 Oct 1995
Pallepu Venkati Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 427 : (1996) 1 ALT(Cri) 248 : (1996) CriLJ 1458
Penal Code, 1860 (IPC) — Section 395
High Courts10 Oct 1995
Pabbathi Reddy Sudarshan Reddy Vs Pabbathi Reddy Sashirekhamma
Andhra Pradesh High Court · AIR 1996 AP 300
Evidence Act, 1872 — Section 114, 144Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10(IV)Registration Act, 1908 — Section 17
High Courts10 Oct 1995
P. Rajanna Vs K. Lalitha Reddi alias Chinnamma Devi and another
Andhra Pradesh High Court · AIR 1996 AP 113 : (1995) 3 ALT 789
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 1(1), 10, 10(1), 10(2), 11Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 8 Rule 3, 115, 144, 151
High Courts10 Oct 1995
R. Venkateshwara Rao and Co. and Another Vs T. Usha Ravi and Others
Andhra Pradesh High Court · (1995) 3 ALT 490
High Courts09 Oct 1995
Auric Engineering Private Limited Vs Commissioner of Commercial Taxes, Andhra Pradesh
Andhra Pradesh High Court · (1995) 3 ALT 640 : (1996) 101 STC 270
Andhra Pradesh General Sales Tax Act, 1957 — Section 5Andhra Pradesh General Sales Tax Rules, 1957 — Rule 30
High Courts29 Sept 1995
Sponge Iron India Ltd. Vs B.V. Radhakrishna and Another
Andhra Pradesh High Court · (1996) 3 ALT 557
Arbitration Act, 1940 — Section 30Interest Act, 1978 — Section 3
High Courts29 Sept 1995Dismissed
The Executive Engineer, PWD (R and B), National Highway, Suryapet Division and Others Vs P. Yellaiah and Others
Andhra Pradesh High Court · (1995) 3 ALT 914
Land Acquisition Act, 1894 — Section 18, 28A, 4(1)
High Courts29 Sept 1995
In Re: Novopan India Limited In Re: G.V.K. Hotels Ltd.
Andhra Pradesh High Court · (1997) 88 CompCas 596
Capital Issues (Control) Act, 1947 — Section 3Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 101, 101(2), 102, 102(1)
High Courts29 Sept 1995Dismissed
M. Nagender Rao Vs B.M. Lakshmiah
Andhra Pradesh High Court · (1996) 2 ALT 489
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20, 20(4), 22, 8(5)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts29 Sept 1995Dismissed
Sri Venkatrama Oil Industries Company Limited Vs The Union of India (UOI) and Another
Andhra Pradesh High Court · (1996) 2 ALT 605
High Courts29 Sept 1995Dismissed
The United News of India and Others Vs Mr. T.S. Bhagavanulu
Andhra Pradesh High Court · (1995) 3 ALT 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151