High Courts28 Sept 1995
Samudrapu Somalappadu and Others Vs Nellimerla Jute Mills Co. Ltd. and Another
Andhra Pradesh High Court · (1996) 73 FLR 1653
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 14 of 37
High Courts28 Sept 1995Dismissed
Executive Officer, Toorangi Group Temples Vs Sri Gopal Inani and Others
Andhra Pradesh High Court · (1996) 1 ALT 676
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 27(2)
High Courts28 Sept 1995Allowed
Smt. Izzat Sultana and Others Vs Sabir Bin Yasrab
Andhra Pradesh High Court · (1995) 3 ALD 987 : (1995) 3 ALT 430 : (1995) 2 APLJ 486
Civil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 7
High Courts28 Sept 1995
Md. Azamathulla Khan (Junior Asst.) and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALT 432
Constitution of India, 1950 — Article 14, 226
High Courts27 Sept 1995Dismissed
Ch. Papanna Vs The Personnel Manager, State Bank of India and Others
Andhra Pradesh High Court · (1995) 2 ALT 358
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts27 Sept 1995
B. Rama Krishna Reddy Vs S.B.S.Y.M. Degree College and Others Sri Bala Siva Yogendra Maharaj, Secretary and Correspondent, S.B.S.Y.M. Degree College Vs Commissioner of Collegiate Education and Others B. Ramakrishna Reddy Vs Sri Balasivayogendra Maharaj, Correspondent/Secretary/President, S.B.S.Y.M. Degree College
Andhra Pradesh High Court · (1995) 3 ALT 353
Andhra Pradesh Education Act, 1982 — Section 79(1), 80, 80(1), 80(2), 80(3)Constitution of India, 1950 — Article 215, 226, 32
High Courts27 Sept 1995
Divisional Manager, Life Insurance Corporation of India Vs Rajan S.S. and Others
Andhra Pradesh High Court · (1995) 3 ALT 564
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11
High Courts26 Sept 1995Allowed
Sri Balaji Trading Company and Others Vs Edupuganti Lingayya and Company
Andhra Pradesh High Court · (1996) 3 ALT 16
Contract Act, 1872 — Section 23, 65, 70
High Courts26 Sept 1995
New India Assurance Co. Ltd. Vs Sammayya M. Shankar (Workman) and Another
Andhra Pradesh High Court · (1997) ACJ 185 : (1995) 3 ALD 809 : (1995) 3 ALT 470 : (1997) 75 FLR 498
High Courts26 Sept 1995Dismissed
Sujana Constructions Vs Maruthi Constructions and Others
Andhra Pradesh High Court · (1996) 1 ALT 734 : (1996) 1 ALT 73
High Courts25 Sept 1995
The Special Deputy Collector, L.A. Vs K. Laxma Reddy and Others
Andhra Pradesh High Court · (1995) 3 ALT 262
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5
High Courts25 Sept 1995Dismissed
Executive Committee, SBH and Another Vs D. Dhaneswara Rao
Andhra Pradesh High Court · (1996) 2 LLJ 272
Constitution of India, 1950 — Article 226
High Courts25 Sept 1995
Mishra Dhatu Nigam Limited Vs Industrial Tribunal and Another
Andhra Pradesh High Court · (1995) 3 ALD 821 : (1995) 3 ALT 899 : (1999) 3 LLJ 1189
Payment of Bonus Act, 1965 — Section 16(1B)
High Courts25 Sept 1995Allowed
Teluguntla Venkateswara Rao Vs Teluguntla Sundara Satyanarayana and Others
Andhra Pradesh High Court · (1996) 3 ALT 322 : (1996) 1 CivCC 660
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 73Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 42
High Courts25 Sept 1995
Smt. P. Mangamma and Others Vs The Women''s Co-operative Housing Society Ltd. and Others The Women''s Co-operative Housing Society Ltd. Vs Collector Vishnukumar Moorjani and Others Vs The District Collector and Others
Andhra Pradesh High Court · (1995) 3 ALT 330
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 163B, 166BLaoni Rules, 1950 — Rule 16, 17, 18, 19, 20
High Courts22 Sept 1995Dismissed
Nagendla Subba Lakshamma Vs Salam Subba Rami Reddy and Another
Andhra Pradesh High Court · (1995) 3 ALT 611
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), 121
High Courts22 Sept 1995
Palla Kasiviswanadham Vs State
Andhra Pradesh High Court · (1995) 3 ALD 818 : (1995) 2 ALT(Cri) 650 : (1995) 2 APLJ 489 : (1996) CriLJ 2035
Penal Code, 1860 (IPC) — Section 504, 506
High Courts22 Sept 1995Allowed
P. Chennaiah Vs Deputy Executive Engineer and Others
Andhra Pradesh High Court · (1996) 2 LLJ 240
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Sept 1995Allowed
Musti Rama Seshagiri Rao Vs State Bank of India
Andhra Pradesh High Court · (1995) 3 ALT 880
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Sept 1995
K. Muni Reddy and Others Vs The Mandal Revenue Officer
Andhra Pradesh High Court · (1996) 1 ALT 726 : (1996) 1 ALT 72
Constitution of India, 1950 — Article 21, 226