COURT ARCHIVE

Andhra Pradesh High Court judgments, 1995

737 judgments · page 16 of 37

High Courts14 Sept 1995

Sunkara Suri Babu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALD 40 : (1996) 1 ALD(Cri) 366 : (1996) 1 ALT(Cri) 165 : (1998) CriLJ 1480 : (1996) 2 DMC 590

Criminal Procedure Code, 1973 (CrPC) — Section 227, 397, 401Penal Code, 1860 (IPC) — Section 201, 202, 304B, 306, 498A

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High Courts14 Sept 1995

Sandhya Rani Yamparala Vs Board of Intermediate Education and another

Andhra Pradesh High Court · AIR 1996 AP 204

Constitution of India, 1950 — Article 226

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High Courts14 Sept 1995Dismissed

Savoy Solvent Oil Extraction Ltd. Vs Indian Overseas Bank and Others

Andhra Pradesh High Court · (1996) 2 ALT 1005

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Companies Act, 1956 — Section 132

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High Courts14 Sept 1995Allowed

The Managing Director, State Bank of Travancore Vs K.S. Prasad

Andhra Pradesh High Court · (1996) 1 ALT 631 : (1996) 1 ALT 63 : (1996) 2 LLJ 1119

State Bank of Travancore (Officers) Service Regulations, 1979 — Regulation 17, 69(8)

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High Courts13 Sept 1995

Khaja Qutubuddin Shareef Vs M. Satyanarayana (died) and Others

Andhra Pradesh High Court · (1996) 1 ALT 795

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(8), 8Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 19(3)Hindu Succession Act, 1956 — Section 8

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High Courts13 Sept 1995

Konijeti Mallaiah and Co. Vs Commissioner of Commercial Taxes, Andhra Pradesh

Andhra Pradesh High Court · (1997) 104 STC 580

Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 20, 20(1), 21Constitution of India, 1950 — Article 141

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High Courts13 Sept 1995Dismissed

Smt. Kolluri Kusuma Kumari Vs Grandhi Surya Bhagawan, Smt. Maddula Savithri, Kolluri Parvathi and K. Mahalakshmi

Andhra Pradesh High Court · (1995) 3 ALT 132 : (1995) 2 APLJ 370

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 154

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High Courts13 Sept 1995

K.P. Narayana Reddy alias Police Narayana Reddy Vs Alla Nagi Reddy and others

Andhra Pradesh High Court · AIR 1996 AP 198 : (1995) 3 ALT 750

Hindu Succession Act, 1956 — Section 15, 15(1), 15(2)(b), 16, 8Penal Code, 1860 (IPC) — Section 198Succession Act, 1925 — Section 263, 372, 372(1), 373, 373(3)

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High Courts13 Sept 1995

Balaji Agencies Vs Commissioner of Commercial Taxes, Hyderabad

Andhra Pradesh High Court · (1996) 102 STC 555

Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1)Central Excise Rules, 1944 — Rule 8, 93

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High Courts12 Sept 1995Allowed

G. Sriramamurthy Vs Majji Narasaiah (Tenant) and Another

Andhra Pradesh High Court · (1995) 3 ALT 615

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16(2)Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 8Limitation Act, 1963 — Section 29(2), 5

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High Courts12 Sept 1995