COURT ARCHIVE

Andhra Pradesh High Court judgments, 1995

737 judgments · page 17 of 37

High Courts07 Sept 1995

M. Sambasiva Rao Vs K. Rama Rao Hereditary Trustee and Chairman of the Trust Board of Shri Kakumani Shankaruni Dharma Satram and Others

Andhra Pradesh High Court · (1995) 3 ALD 681 : (1995) 3 ALT 656

Constitution of India, 1950 — Article 226

High Courts06 Sept 1995

Alagara Venkaiah and Others Vs Suri Prakasam and Others

Andhra Pradesh High Court · (1996) 2 ALT 245

High Courts06 Sept 1995Dismissed

B. Govinda Reddy Vs The Andhra Pradesh State Irrigation Development Corporation

Andhra Pradesh High Court · (1996) 1 ALT 803

High Courts06 Sept 1995

The Spl. Dy. Collector (LA), Steel Plant Vs N. Gopalakrishnaiah and Others

Andhra Pradesh High Court · (1995) 3 ALD 831 : (1995) 3 ALT 920

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 4(1)

High Courts06 Sept 1995

Sanagala Yagna Sree Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 1 ALD 328 : (1996) 1 ALD(Cri) 892 : (1996) 1 ALT(Cri) 200 : (1996) 1 APLJ 121 : (1996) CriLJ 1249 : (1996) 2 DMC 162

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 306, 498A

High Courts06 Sept 1995

B. Narasimha Reddy and Another Vs Revenue Divisional Officer (L.A.O.)

Andhra Pradesh High Court · (1996) 1 ALT 356 : (1996) 2 APLJ 358 : (1996) 1 APLJ 358

Land Acquisition Act, 1894 — Section 23, 4(1)

High Courts05 Sept 1995

Shivaram Chowdary Vs A.P. State Road Transport Corpn.

Andhra Pradesh High Court · (1997) 1 ACC 642

High Courts05 Sept 1995

Shivaram Chowdary Vs The Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (1996) 1 ALT 252

Motor Vehicles Act, 1939 — Section 110B, 110D

High Courts05 Sept 1995Dismissed

Andhra Cotton Mills Ltd. Vs Sri Lakshmi Ganesh Cotton Ginning Mill

Andhra Pradesh High Court · (1996) 1 ALT 537

Sales of Goods Act, 1930 — Section 61(2)

High Courts05 Sept 1995

Sri K. Vijaya Bhaskar Reddy Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · AIR 1996 AP 62

Commissions of Inquiry Act, 1952 — Section 3, 5, 5(1), 5(5), 8(A)Constitution of India, 1950 — Article 14, 21, 226

High Courts05 Sept 1995Dismissed

T. Venkata Krishnamacharyulu Vs P. Kishore Reddy and Others

Andhra Pradesh High Court · (1996) 1 ALT 24

Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 30

High Courts05 Sept 1995Dismissed

Vijayawada-Guntur-Tenali Urban Development Authority and Others Vs Movva Ranga Rao, Advocate and Others

Andhra Pradesh High Court · (1995) 3 ALT 718

Advocates Recruitment as Law Officers Rules, 1967 — Rule 8DAndhra Pradesh Urban Areas (Development) Act, 1975 — Section 18Constitution of India, 1950 — Article 226

High Courts04 Sept 1995Allowed

The Chief Rationing Officer and Another Vs Jawahar Brothers G rain Merchants and Commission Agent

Andhra Pradesh High Court · (1996) 4 ALD 502 : (1996) 2 ALT 254

High Courts04 Sept 1995

V. John Vs Singareni Collieries Co. Ltd. and Another

Andhra Pradesh High Court · (1995) 3 ALT 463 : (1997) 3 LLJ 724

Industrial Disputes Act, 1947 — Section 17

High Courts04 Sept 1995

Vineet Enterprises Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1996) 101 STC 426

Andhra Pradesh General Sales Tax Act, 1957 — Section 22

High Courts04 Sept 1995

Gorrela Veerraju Vs Velugubantla Chandrakantham

Andhra Pradesh High Court · AIR 1996 AP 34 : (1995) 3 ALT 161

Civil Procedure Code, 1908 (CPC) — Section 24

High Courts04 Sept 1995

G. Sudershan Reddy and Another Vs Jeevan Latha Srivasthava and Others

Andhra Pradesh High Court · (1995) 3 ALD 305 : (1995) 3 ALT 620

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts02 Sept 1995

Anam Premkumar Reddy and Others Vs India Fruits Ltd. and Others

Andhra Pradesh High Court · (1995) 3 ALT 170 : (1996) 85 CompCas 625

Companies Act, 1956 — Section 150, 153, 153B, 155, 187ATrusts Act, 1882 — Section 77, 77(C), 83

High Courts02 Sept 1995Dismissed

Smt. Madanamma Vs The Singareni Colleries Co. Ltd. and Others

Andhra Pradesh High Court · (1995) 3 ALD 437 : (1995) 3 ALT 106

Civil Procedure Code, 1908 (CPC) — Section 20

High Courts01 Sept 1995Dismissed

Bharat Heavy Plates and Vessels Ltd. and Another Vs Balaji Catering Services

Andhra Pradesh High Court · (1995) 3 ALT 514

Arbitration Act, 1940 — Section 20, 20(1)