High Courts22 Aug 1995
Bio-chemical and Synthetic Products Ltd. Vs Somiah and Another
Andhra Pradesh High Court · (1996) 3 ALT 777
Industrial Disputes Act, 1947 — Section 11
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 19 of 37
High Courts22 Aug 1995
T.N. Seshan, Chief Election Commissioner and Others Vs Dr. M. Karunanidhi, President of Dravida Munnetra Kazhagam Party and Others All India Annadravida Munnetra Kazhagam Vs Thiru K. Govindan Kutty, Author, Editor and Publisher of the Book "Seshan-An Intimate Story"
Andhra Pradesh High Court · (1995) 3 ALT 108
Civil Procedure Code, 1908 (CPC) — Section 120, 151, 16, 17, 20Constitution of India, 1950 — Article 139A, 142
High Courts22 Aug 1995
M/s. V.K. Ferro Alloys Industries Pvt. Ltd. Vs The A.P. State Electricity Board and others
Andhra Pradesh High Court · AIR 1996 AP 212
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 78A
High Courts22 Aug 1995
Girrajmal Beedi Wale Vs Andhra Pradesh Beedi Workers Union and Others
Andhra Pradesh High Court · (1996) 1 ALT 728 : (1996) 1 ALT 72
Industrial Disputes Act, 1947 — Section 18(3), 33
High Courts22 Aug 1995Dismissed
Sirpur Paper Mills Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1996) 88 TAXMAN 32
High Courts22 Aug 1995
The Convenor, EAMCET-92, A.U. College of Engineering Vs Jasmeet Singh Siddu and others
Andhra Pradesh High Court · AIR 1996 AP 1 : (1995) 3 ALT 47
Constitution of India, 1950 — Article 15(1), 226
High Courts21 Aug 1995
Mohd. Nazeeruddin Vs The Dist. Collector and Others
Andhra Pradesh High Court · (1996) 1 ALT 256 : (1996) 1 ALT 25
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts18 Aug 1995
Vijayalakshmi Oil Company Vs Joint Collector and Others
Andhra Pradesh High Court · (1999) 6 ALT 712
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts18 Aug 1995
M/s. L.S. and Co. Vs State of A.P. and others
Andhra Pradesh High Court · AIR 1996 AP 157 : (1996) 1 ALT 28
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(1), 10(1), 10(3), 10(6), 2Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 5
High Courts18 Aug 1995
Ganji Krishna Rao Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 136 CTR 98 : (1996) 220 ITR 654
Income Tax Act, 1961 — Section 2(45), 28, 5, 64, 64(1)
High Courts17 Aug 1995Dismissed
M.S. Shyam Vs The A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (1995) 3 ALT 55 : (1995) 2 APLJ 421
High Courts17 Aug 1995Dismissed
M. Rama Krishna Reddy (died) and Others Vs Nammasivayya Prabhakar Reddy
Andhra Pradesh High Court · (1996) 2 ALT 975
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Aug 1995
Silar Bee Vs Maize Beedar Agriculture Research Station, Amberpet and Another
Andhra Pradesh High Court · (1995) 3 ALD 269 : (1995) 3 ALT 96
High Courts17 Aug 1995Dismissed
Bodanapu Khasim Vs Bodanapu Khaderaiah and Others
Andhra Pradesh High Court · (1996) 1 ALT 736
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts17 Aug 1995
B. Premanand Vs Union of India and Others
Andhra Pradesh High Court · (1995) 3 ALD 316 : (1995) 2 ALT(Cri) 542 : (1996) CriLJ 466
Constitution of India, 1950 — Article 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 190, 197, 438
High Courts17 Aug 1995
State of Andhra Pradesh Vs Bharat Dynamics Limited.
Andhra Pradesh High Court · (1997) 106 STC 158
Central Sales Tax Act, 1956 — Section 3
High Courts17 Aug 1995Allowed
United Commercial Bank Vs Karumanchi Aruna Kumari and Others
Andhra Pradesh High Court · (1995) 3 ALT 411 : (1995) 2 APLJ 385
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Section 34, 96
High Courts16 Aug 1995Dismissed
Govinda Reddy Vs Varalakshmamma and Another
Andhra Pradesh High Court · (1996) 1 ALT(Cri) 80 : (1997) 1 DMC 79
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 399, 401, 401(1)
High Courts16 Aug 1995
Nunna Venkateswarlu alias Venkateswara Rao Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 3 ALD 381 : (1995) 2 ALT(Cri) 573 : (1995) 2 APLJ 449 : (1996) CriLJ 108
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts16 Aug 1995
Thulasi alias Thulja Bai Vs Laxman Rao and Others
Andhra Pradesh High Court · (1995) 2 ALT(Cri) 708 : (1996) 1 APLJ 70 : (1996) CriLJ 1160 : (1996) 2 RCR(Criminal) 379
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2)