High Courts08 Aug 1995
C. Chandravathi Vs Managing Director, Andhra Pradesh State Essential Commodities Corporation Ltd.
Andhra Pradesh High Court · (1995) 3 ALT 188 : (1995) 2 APLJ 32
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 21 of 37
High Courts08 Aug 1995Allowed
Akula Madhava Rao and Another Vs P. Rukmini Bai
Andhra Pradesh High Court · (1995) 3 ALT 61 : (1995) 2 CivCC 599
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 60(2)
High Courts07 Aug 1995Dismissed
Immaneni Vasantha Vs Immaneni Srinivasa Prasad
Andhra Pradesh High Court · (1996) 4 ALD 627 : (1996) 1 ALT 96 : (1996) 1 DMC 535
Hindu Marriage Act, 1955 — Section 12
High Courts07 Aug 1995Allowed
A.P. Housing Board Vs M. Ranga Rao and Others
Andhra Pradesh High Court · (1996) 2 ALT 247
Arbitration Act, 1940 — Section 39(1)(D)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Aug 1995
Hotel Banjara Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 133 CTR 320 : (1996) 218 ITR 590 : (1996) 87 TAXMAN 327
Income Tax Act, 1961 — Section 28, 32, 32(1), 32A, 32A(1)
High Courts07 Aug 1995Dismissed
Association, Registration No. 822 Vs Government of India and Others
Andhra Pradesh High Court · (1996) 2 ALT 278
Constitution of India, 1950 — Article 12, 309
High Courts04 Aug 1995
Shah Raichand Chaggan Raj and Co. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 219 ITR 321
Income Tax Act, 1961 — Section 28
High Courts04 Aug 1995Allowed
V. Murali Krishna Vs Servel Traders and Others
Andhra Pradesh High Court · (1995) 2 ALT 807
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 20(3), 22Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(2)
High Courts03 Aug 1995Dismissed
Land Acquisition Officer-cum-Revenue Divisional Officer, Kamareddy and Another Vs Domakonda Pedda Balavva and Another
Andhra Pradesh High Court · (2003) 6 ALT 321
Civil Procedure Code, 1908 (CPC) — Section 115, 9Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(1), 18(2)
High Courts03 Aug 1995
Anjilamma and Others Vs Labour Court-III, Hyderabad and Another
Andhra Pradesh High Court · (1995) 2 ALT 683 : (1995) 2 APLJ 354 : (1996) 1 LLJ 733
Industrial Disputes Act, 1947 — Section 2Law Reform (Miscellaneous Provisions) Act, 1934 — Section 1(1)
High Courts03 Aug 1995
Chinnappa U. Vs Cotton Corporation of India and Others
Andhra Pradesh High Court · (1997) 3 ALT 556
Industrial Disputes Act, 1947 — Section 2
High Courts03 Aug 1995
K. Swarna Kumari Vs M.B. Chowdary
Andhra Pradesh High Court · AIR 1996 AP 104 : (1995) 3 ALT 534 : (1996) 1 DMC 369
Divorce Act, 1869 — Section 10
High Courts03 Aug 1995Allowed
C. Bhaskara Reddy and Others Vs The District Collector
Andhra Pradesh High Court · (1995) 3 ALD 138 : (1995) 3 ALT 408 : (1995) 2 APLJ 265
Andhra Pradesh Gram Panchayats (Declaration of Village) Rules, 1994 — Rule 4Andhra Pradesh Panchayat Raj Act, 1994 — Section 3(1)
High Courts03 Aug 1995
S.B.V. Satyanarayana Rao Vs A. Venkateshwar Rao and Another
Andhra Pradesh High Court · (1995) 3 ALD 829 : (1996) 1 ALT(Cri) 111 : (1995) 2 APLJ 488 : (1997) 88 CompCas 469
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Aug 1995
Regional Manager, Central Bank of India, Hyderabad and Another Vs Muppidi Prabhakar
Andhra Pradesh High Court · (1995) 2 ALT 836 : (1996) 1 LLJ 929
High Courts02 Aug 1995Dismissed
P. Srinivasa Rao Vs Vice-Chancellor, S.K. University and Others
Andhra Pradesh High Court · (1995) 2 ALT 739
Constitution of India, 1950 — Article 226
High Courts02 Aug 1995Dismissed
National Thermal Power Corporation Ltd. and Another Vs S. Partha and Others
Andhra Pradesh High Court · (1996) 1 LLJ 1019
Constitution of India, 1950 — Article 217, 310Government Service Conduct Rules — Rule 24.2, 24.2.4, 24.3
High Courts02 Aug 1995
Municipal Commissioner, Rajendranagar Municipality Vs D. Susheela and Others
Andhra Pradesh High Court · (1995) 3 ALD 150 : (1998) 2 AnWR 744
Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 17, 17A, 17B, 25F, 25J
High Courts01 Aug 1995
District Medical and Health Officer, Khammam and Others Vs Boddupalli Venu and Others
Andhra Pradesh High Court · (1996) ACJ 1268 : (1996) 1 ALT 12
High Courts01 Aug 1995
D. Apparao Vs D. Rama Mohanarao
Andhra Pradesh High Court · (1995) 2 ALT 678 : (1996) 2 CivCC 22
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2