Andhra Pradesh Entertainment Tax Act, 1939 — Section 4, 5Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 11(10)(d), 13, 27, 275Andhra Pradesh Entertainments (Amendment) Act, 1991 — Section 4, 5(1), 5(6)

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High Courts23 Jan 1995

Deccan Leathers Limited Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1995) 1 AnWR 162 : (1995) 97 STC 598

Andhra Pradesh General Sales Tax Act, 1957 — Section 6, 9, 9(1)Central Sales Tax Act, 1956 — Section 15, 8, 8(5)

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High Courts20 Jan 1995Allowed

Musini Leela Prasad Vs Musini Bhavani and Others

Andhra Pradesh High Court · (1995) 1 ALT 814 : (1995) 1 APLJ 263 : (1995) 2 CivCC 94

Hindu Succession Act, 1956 — Section 6, 8

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High Courts17 Jan 1995Dismissed

New India Assurance Co. Ltd. Vs G. Lakshmi and Others

Andhra Pradesh High Court · (1995) 2 ACC 510 : (1996) ACJ 1068 : (1995) 1 APLJ 403

Motor Vehicles Act, 1939 — Section 110A, 110B

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High Courts17 Jan 1995Dismissed

New India Assurance Company Ltd. by its Branch Manager Vs G. Lakshmi alias Pentamma and Others

Andhra Pradesh High Court · (1995) 1 ALT 107

Motor Vehicles Act, 1939 — Section 110B

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High Courts17 Jan 1995Allowed

B. Mettubandi Vs T. Lakshmamma and Others

Andhra Pradesh High Court · (1995) 1 ALT 866 : (1995) 1 ALT 86

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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High Courts17 Jan 1995Dismissed

Vadde Narayana Reddy Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (1995) 1 ALT 870 : (1995) 1 APLJ 283

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts16 Jan 1995Dismissed

D. Shanker and Another Vs Smt. Ananta Laxmi

Andhra Pradesh High Court · (1995) 1 ALT 547

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 39

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High Courts16 Jan 1995

Parchuri Rajya Lakshmir Vs Parchuri Viswa Sankara Prasad

Andhra Pradesh High Court · AIR 1995 AP 147 : (1995) 1 ALT 628 : (1995) 1 APLJ 319 : (1995) 2 CivCC 223

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)Hindu Marriage Act, 1955 — Section 24, 25, 9

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High Courts10 Jan 1995

Oriental Fire and General Insurance Company Ltd. Vs Bondili Sitharam Singh and others

Andhra Pradesh High Court · (1995) 1 ACC 540 : (1996) ACJ 242 : AIR 1995 AP 268 : (1995) 1 ALT 696 : (1995) 1 APLJ 232

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 277, 277(3), 277(5)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 277(3)Evidence Act, 1872 — Section 114

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High Courts10 Jan 1995

New India Assurance Co. Ltd. Vs Kotam Appa Rao and Another

Andhra Pradesh High Court · (1997) ACJ 529 : (1995) 1 ALT 499 : (1995) 2 LLJ 436

Motor Vehicles Act, 1988 — Section 96Workmens Compensation Act, 1923 — Section 2(1)

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High Courts03 Jan 1995Dismissed

Sikhakolli Venkata Subba Rao Vs Grandhi Punnarao and Another

Andhra Pradesh High Court · (1995) 1 ALT 491 : (1995) 1 APLJ 221

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 115

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