High Courts07 Feb 1995
Commissioner of Income Tax Vs Intraven Pharmaceuticals (P.) Ltd.
Andhra Pradesh High Court · (1995) 1 AnWR 217 : (1995) 125 CTR 269 : (1996) 219 ITR 225 : (1995) 80 TAXMAN 601
Income Tax Act, 1961 — Section 28
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 36 of 37
High Courts07 Feb 1995
Ravulapati Krishna Krupal Vs Ch. Venkateswararao and Others
Andhra Pradesh High Court · (1995) 1 ALT 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts06 Feb 1995
K. Seetharama Prasad Vs Andhra Bank Ltd. and Another
Andhra Pradesh High Court · (1995) 1 ALT 320 : (1996) 3 LLJ 93
Constitution of India, 1950 — Article 14, 16(1), 266
High Courts03 Feb 1995
Kancherla Saradha Devi Vs Saripella Sivaramaraju and others
Andhra Pradesh High Court · AIR 1995 AP 291 : (1995) 1 ALT 556 : (1995) 1 APLJ 258 : (1995) 2 CivCC 263
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 2(2), Order 41 Rule 27, Order 7 Rule 14Land Acquisition Act, 1894 — Section 30, 30(2)Limitation Act, 1963 — Section 5
High Courts03 Feb 1995
Chebolu Jagannadha Rao and Vs The Collector and District Magistrate, Visakhapatnam and Others
Andhra Pradesh High Court · (1995) 1 ALT 543 : (1995) 1 APLJ 172 : (1995) CriLJ 1851
General Clauses Act, 1897 — Section 21Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14(1), 3(2), 3(4), 7(1)
High Courts02 Feb 1995Dismissed
Aradhyula Ramatarakamma Vs Badineni Anjaneya Vara Prasada Rao
Andhra Pradesh High Court · (1995) 1 ALT 550 : (1995) 1 APLJ 163
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts02 Feb 1995
Commissioner of Income Tax Vs D.H. Joshi
Andhra Pradesh High Court · (1995) 216 ITR 482
Income Tax Act, 1961 — Section 2(7), 256(2), 263, 35CCA, 67
High Courts02 Feb 1995
State of Andhra Pradesh Vs Gurunanak Engineering Corporation
Andhra Pradesh High Court · (1995) 1 ALT 771 : (1995) 97 STC 480
Andhra Pradesh General Sales Tax Act, 1957 — Section 20
High Courts02 Feb 1995Allowed
Pramod Kumar Sharma and Others Vs Upender Kumar Agarwal
Andhra Pradesh High Court · (1995) 1 ALT 539 : (1995) 1 CivCC 557
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts02 Feb 1995
V. Ch. Veera Raju Vs Commissioner of Wealth-tax
Andhra Pradesh High Court · (1995) 1 ALT 856 : (1995) 1 APLJ 386 : (1995) 216 ITR 422
Income Tax Act, 1961 — Section 3Wealth Tax Act, 1957 — Section 2, 20, 20(1), 27(1), 3
High Courts01 Feb 1995Dismissed
State of Andhra Pradesh Vs Pallavi Potteries
Andhra Pradesh High Court · (1995) 2 ALT 208 : (2003) 133 STC 41
High Courts01 Feb 1995
P. Thippanna Vs Chairman, Industrial Tribunal-cum-labour Court, Ananthapur
Andhra Pradesh High Court · (1995) 1 APLJ 422 : (1996) 1 LLJ 530
Andhra Pradesh Shops and Establishments Act, 1966 — Section 41, 41(3)General Clauses Act, 1897 — Section 6
High Courts31 Jan 1995
State of Andhra Pradesh Vs Jananti Oil Mills Private Ltd.
Andhra Pradesh High Court · (1995) 3 ALD 1118 : (1995) 2 ALT 215 : (2000) 117 STC 289
High Courts31 Jan 1995
The Land Acquisition Officer, Sub Collector, Vijayawada Vs Shaik Bahileem and Others
Andhra Pradesh High Court · AIR 1996 AP 14 : (1995) 2 ALT 629
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 11, 13Land Acquisition Act, 1894 — Section 18, 23, 23(1), 4(1)
High Courts30 Jan 1995
Commissioner of Income Tax Vs B. Murali Mohan Rao
Andhra Pradesh High Court · (1996) 1 ALT 43 : (1995) 1 APLJ 474 : (1995) 216 ITR 166
Income Tax Act, 1961 — Section 3, 3(3)
High Courts28 Jan 1995
K.V. Ramkrishnaiah Vs The General Manager (P), The Singareni Collieries Co. Ltd.
Andhra Pradesh High Court · (1995) 1 ALD 388 : (1995) 1 AnWR 146
Constitution of India, 1950 — Article 311, 311(2)
High Courts27 Jan 1995
State of Andhra Pradesh Vs Buywell Corporation
Andhra Pradesh High Court · (1995) 98 STC 29
Andhra Pradesh General Sales Tax Act, 1957 — Section 5B, 6, 6A, 6B, 9
High Courts27 Jan 1995
Delta Paper Mills Ltd. Vs Collector of Central Excise, Guntur
Andhra Pradesh High Court · (1995) 1 ALT 288 : (1995) 77 ELT 544
Central Excise Rules, 1944 — Rule 57A, 57B, 8, 8(1)Central Excises and Salt Act, 1944 — Section 32(4), 5A(1), 8(1)
High Courts27 Jan 1995
B. Mohan Krishna Vs Union of India and Others
Andhra Pradesh High Court · (1995) 1 ALT 468 : (1995) 1 ALT(Cri) 332 : (1995) 1 CivCC 480 : (1996) 86 CompCas 487 : (1996) CriLJ 636
Constitution of India, 1950 — Article 14, 20(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 141(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts25 Jan 1995
Pappala Venkataramana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 ALT(Cri) 386 : (1995) CriLJ 2580 : (1995) 1 DMC 589
Penal Code, 1860 (IPC) — Section 304B, 306, 498A