High Courts01 Mar 1995Allowed
Y. Vijaya Geetha and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1995) 1 ALT 494
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 34 of 37
High Courts01 Mar 1995
Valasa Padma Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 2 ALD 103 : (1995) 1 ALT(Cri) 638 : (1995) 1 APLJ 456 : (1995) CriLJ 3086
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Mar 1995
Natural Resources Development Co-operative Society Ltd. Vs Regional Provident Fund Commissioner, Hyderbad and Others
Andhra Pradesh High Court · (1995) 1 APLJ 392 : (1996) 3 LLJ 920
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts01 Mar 1995
Kalthuri Mallikarjuna and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) CriLJ 3100
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts28 Feb 1995Allowed
Patel and Co. and Others Vs R.D.O. and Another
Andhra Pradesh High Court · (1995) 2 ALT 255 : (1995) 1 APLJ 313
High Courts24 Feb 1995Allowed
The Oriental Insurance Company Limited Vs Gaddamaduga Saibaba and Others
Andhra Pradesh High Court · (1995) 2 ALT 485
Motor Vehicles Act, 1988 — Section 166
High Courts24 Feb 1995Allowed
Oriental Insurance Co. Ltd. Vs Gaddamaduga Saibaba and Others
Andhra Pradesh High Court · (1995) 2 ACC 460 : (1996) ACJ 975
Motor Vehicles Act, 1988 — Section 166
High Courts24 Feb 1995Dismissed
United India Insurance Company Limited Vs Smt. Lydia Premvardhan and Others
Andhra Pradesh High Court · (1995) 2 ACC 457 : (1995) 2 ALT 95 : (1995) 1 APLJ 47
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 4Motor Vehicles Act, 1939 — Section 110D, 95
High Courts24 Feb 1995
Vidya Nagar Housing Co-operative Society Ltd., Hyderabad Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1995 AP 223 : (1995) 1 ALT 620 : (1995) 1 APLJ 176
Stamp Act, 1899 — Section 47A, 47A(1), 47A(6)Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1), 36, 6(1)
High Courts24 Feb 1995Dismissed
United India Insurance Co. Ltd. Vs Lydia Prem Vardhan and Others
Andhra Pradesh High Court · (1996) ACJ 972
Motor Vehicles Act, 1988 — Section 96
High Courts24 Feb 1995Allowed
S. Eramani Vs Khair Mohd. Khan and Others
Andhra Pradesh High Court · (1995) 1 ALT 833
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 3(4)Constitution of India, 1950 — Article 226
High Courts24 Feb 1995Dismissed
Ghanta Dhananjaya Rao Vs Bank of India and Others
Andhra Pradesh High Court · (1995) 1 ALT 800 : (1995) 2 APLJ 162 : (1996) 1 CivCC 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46Contract Act, 1872 — Section 128
High Courts23 Feb 1995Dismissed
Syed Ahmed Vs Chief Manager and Disciplinary Authority Corporation Bank and Another
Andhra Pradesh High Court · (1996) 1 LLJ 315
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 6(1)
High Courts23 Feb 1995
Commissioner of Income Tax Vs Maddi Seetha Devi
Andhra Pradesh High Court · (1995) 2 ALT 251 : (1995) 125 CTR 304 : (1995) 214 ITR 297
Wealth Tax Act, 1957 — Section 16, 16A, 18A, 23, 24
High Courts22 Feb 1995Allowed
Kistna Cements Limited Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1996) 2 ALT 531
Industrial Disputes Act, 1947 — Section 10(3)
High Courts21 Feb 1995
Commissioner of Income Tax Vs Ampro Food Products
Andhra Pradesh High Court · (1995) 2 ALT 843 : (1995) 125 CTR 341 : (1995) 215 ITR 904
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
High Courts21 Feb 1995Dismissed
L. Sankara Naidu Vs District Collector and Others
Andhra Pradesh High Court · (1995) 1 ALT 704
Constitution of India, 1950 — Article 226
High Courts17 Feb 1995Allowed
Chadalavada Gayathri Vs Tallapaneni Narayya
Andhra Pradesh High Court · (1995) 3 ALD 1128 : (1995) 1 ALT 618 : (1995) 1 APLJ 239 : (1996) 1 CivCC 17
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts17 Feb 1995
APSRTC Vs Salvaraj Vijaya and others
Andhra Pradesh High Court · (1996) 1 ACC 133 : (1996) ACJ 124 : AIR 1995 AP 319 : (1995) 2 ALT 258
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33Motor Vehicles Act, 1939 — Section 10(2), 110B, 110D, 92A
High Courts17 Feb 1995
K. Gopi Chand and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1995 AP 246 : (1995) 1 AnWR 183
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 12(3)Constitution of India, 1950 — Article 14