High Courts12 Mar 2008Allowed
Sanjiv Kumar Vs Janeshwar Dutt
Punjab And Haryana At Chandigarh · (2008) 4 BC 121 : (2008) 2 PLR 780
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,402 of 4,622
High Courts12 Mar 2008Dismissed
Kesar Singh Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 714 : (2008) 3 RCR(Civil) 553
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 68, 80, 90, 99
High Courts12 Mar 2008
Gamdoor Singh Vs Additional State Transport Commissioner, Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 412 : (2008) 4 RCR(Civil) 43
High Courts12 Mar 2008Dismissed
Vijay Parkash Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (2008) 3 PLR 78 : (2008) 3 RCR(Civil) 664 : (2008) 2 RCR(Rent) 75
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts12 Mar 2008
Devander Sagar etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 664 : (2008) 3 RCR(Civil) 770
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts12 Mar 2008Dismissed
Manshahia Transport Company Pvt. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 717 : (2008) 3 RCR(Civil) 640
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 103, 80, 99
High Courts12 Mar 2008Dismissed
Commissioner of Income Tax Vs Dua and Associates (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 316 ITR 224
Income Tax Act, 1961 — Section 145, 260A
High Courts12 Mar 2008Dismissed
Commissioner of Income Tax Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0058
Income Tax Act, 1961 — Section 139, 2, 4, 45, 54F
High Courts12 Mar 2008Dismissed
Bijay Kumar and Others Vs Shri Sanatan Dharam High School
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 94 : (2008) 151 PLR 569 : (2008) 4 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts11 Mar 2008
Channa etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 518
Penal Code, 1860 (IPC) — Section 326, 34
High Courts11 Mar 2008
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts11 Mar 2008
Sukhwinder Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 642 : (2008) 2 RCR(Criminal) 659
Constitution of India, 1950 — Article 161, 21, 72Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 319, 321, 432Evidence Act, 1872 — Section 33
High Courts11 Mar 2008Dismissed
State of Haryana and Others Vs Dal Chand and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 808 : (2008) 152 PLR 85
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, Order 27 Rule 2
High Courts11 Mar 2008Allowed
Smt. Shashi Tejpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 386
Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 4
High Courts11 Mar 2008Dismissed
Narender Kumar Vs The Municipal Council and Others
Punjab And Haryana At Chandigarh · (2008) 117 FLR 999 : (2008) 2 PLR 313
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2008Dismissed
Nikka Ram Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 312
High Courts11 Mar 2008Dismissed
State of Haryana and Another Vs Rani Devi and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 2503 : (2008) 119 FLR 515 : (2008) 151 PLR 565
Employees Compensation Act, 1923 — Section 22, 3
High Courts11 Mar 2008Allowed
Milkha Singh (Since Deceased) through his Legal Representatives Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 726 : (2008) 152 PLR 70 : (2008) 3 RCR(Civil) 478
Punjab Land Revenue Act, 1887 — Section 111
High Courts11 Mar 2008Allowed
Piare Lal Charitable Trust Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 151 PLR 545 : (2008) 3 RCR(Civil) 481
Civil Procedure Code, 1908 (CPC) — Section 100, 80Land Acquisition Act, 1894 — Section 4, 6, 9
High Courts11 Mar 2008
Sukhchain Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 711
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 80, 99