High Courts08 Apr 2008Allowed
Jasjit Singh Bakshi and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 111
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,393 of 4,622
High Courts08 Apr 2008Dismissed
Raj Kumar Mangla Vs Asstt. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0003
Income Tax Act, 1961 — Section 131, 132, 16, 17, 18
High Courts07 Apr 2008
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 767
Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Apr 2008Dismissed
Kishan Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 726
Penal Code, 1860 (IPC) — Section 420, 467
High Courts07 Apr 2008
Amir Chand and another Vs Prem Chand
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 491
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts07 Apr 2008Dismissed
Punjab and Sind Bank Vs Debts Recovery Appellate Tribunal
Punjab And Haryana At Chandigarh · (2008) 3 PLR 159
High Courts07 Apr 2008Dismissed
Punjab Mandi Board and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 178 : (2008) 3 RCR(Civil) 714
Constitution of India, 1950 — Article 226
High Courts07 Apr 2008Allowed
The New India Assurance Company Ltd. Vs Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 54 : (2008) 151 PLR 606 : (2008) 4 RCR(Civil) 652
High Courts07 Apr 2008Dismissed
Kishan Chand Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 436
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 397, 397(1)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Apr 2008
Amir Chand and Another Vs Prem Chand
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 797
Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Apr 2008
Lakhmi Vs Mahavir and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 288
High Courts04 Apr 2008Dismissed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 400
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(e)
High Courts04 Apr 2008Dismissed
Paras Holidays Pvt. Ltd. and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 9 : (2008) 152 PLR 393 : (2009) 4 RCR(Civil) 367
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22A, 22C
High Courts04 Apr 2008Dismissed
Commissioner of Income Tax Vs Anil Kumar Arya
Punjab And Haryana At Chandigarh · (2008) 217 CTR 484 : (2009) 310 ITR 205
Income Tax Act, 1961 — Section 143, 194C, 199, 203, 260A
High Courts04 Apr 2008Dismissed
Satish Kumar Gupta (Dr.) etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 LLJ 585 : (2008) 3 PLR 207 : (2008) 3 RCR(Civil) 645
Punjab Shops and Commercial Establishments Act, 1958 — Section 2(1)(iv)
High Courts04 Apr 2008Allowed
Om Parkash Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 733 : (2008) 3 RCR(Civil) 548
High Courts04 Apr 2008Allowed
Subhash Bansal and Others Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (2008) 217 CTR 83
Constitution of India, 1950 — Article 226, 227Electricity (Supply) Act, 1948 — Section 79Income Tax Act, 1961 — Section 10, 142, 143, 147, 148
High Courts04 Apr 2008Dismissed
Labh Singh Vs Financial Commissioner Appeals-II and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 216 : (2008) 3 RCR(Civil) 832
High Courts03 Apr 2008Dismissed
Commissioner of Income Tax Vs Himachal Agro Foods Ltd.
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0131
Income Tax Act, 1961 — Section 143, 260A, 271, 274, 80IB
High Courts03 Apr 2008Allowed
Satya Devi and Others Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 466 : (2008) 4 RCR(Civil) 11
Constitution of India, 1950 — Article 14