High Courts11 May 2009Dismissed
Paramjeet Kaur and Others Vs Smt. Kartar Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 484 : (2009) 155 PLR 716 : (2010) 8 RCR(Civil) 991
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,273 of 4,622
High Courts11 May 2009
Avtar Singh Vs Smt. Rajwanti and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 712 : (2009) 4 RCR(Civil) 400
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 7
High Courts11 May 2009
Dheeraj Setia Vs CBI
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0117
Penal Code, 1860 (IPC) — Section 120B, 306
High Courts11 May 2009Dismissed
Krishan Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts11 May 2009
Kam Singh and Others Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2009) 155 PLR 801
Motor Vehicles Act, 1939 — Section 110A
High Courts11 May 2009
Mohammad Yasin Vs Baba Ujaggar Shah and others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1163
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts08 May 2009
Jai Durga Cotton Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 29 VST 617
Haryana General Sales Tax Act, 1973 — Section 13B
High Courts08 May 2009
Harpreet Singh Vs Gurbhej Singh and Another
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1157
High Courts08 May 2009
Tarsem Lal Jain Vs Sh. Balraj Bhasin and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0158
Punjab Privately Managed Aided School Act, 1979 — Section 4(1)
High Courts08 May 2009Allowed
Suryakant Gupta and Others Vs Rajaram Corn Products (Punjab) Ltd. and Others
Punjab And Haryana At Chandigarh · (2009) 150 CompCas 77 : (2010) 100 SCL 41
COMPANIES ACT, 1956 — Section 397, 398, 402, 433, 87
High Courts08 May 2009Dismissed
Reliance Haryana SEZ Ltd. Vs Shiv Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts08 May 2009Dismissed
Punjab State and Another Vs Jasbir Kumar
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0095
High Courts08 May 2009
Aggarwal Iron Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 35 VST 200
Central Sales Tax Act, 1956 — Section 15, 9(2)Punjab General Sales Tax Act, 1948 — Section 10(6), 10(7), 11, 11(1), 11(2)Punjab General Sales Tax Rules, 1949 — Rule 20, 22, 23
High Courts08 May 2009
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts08 May 2009Dismissed
Santokh Singh Vs The Sub Divisional Officer, P.S.E.B and others
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Civil) 1162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 May 2009Allowed
Chander Kalan and Another Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 20 : (2009) 2 RCR(Rent) 39
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15
High Courts08 May 2009Dismissed
Major Singh and Another Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 97
Civil Procedure Code, 1908 (CPC) — Section 35AEvidence Act, 1872 — Section 114, 50, 60, 78, 78(6)Punjab Land Revenue Act, 1967 — Section 13, 16, 31, 44, 45
High Courts07 May 2009Dismissed
Prem Chand Gupta Vs Nirmal Gupta
Punjab And Haryana At Chandigarh · (2009) 156 PLR 536 : (2009) 3 RCR(Civil) 720
Hindu Marriage Act, 1955 — Section 9
High Courts07 May 2009Allowed
Raghbar Dass Hukam Chand and Co. and Jai Bharat Gum and Chemical Ltd. Vs State of Haryana and Others Shiv Shakti Rice Mills and Bharat Industrial Enterprises Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 25 VST 574
Constitution of India, 1950 — Article 226
High Courts07 May 2009Dismissed
Jai Parkash Goyal Vs Shri Gurudwara Singh Sabha Sahib Virajman Gurugranth Sahib and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 713 : (2009) 4 RCR(Civil) 68 : (2009) 2 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13