High Courts25 Aug 2009Dismissed
Such Chain Chits Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 321 ITR 471
COMPANIES ACT, 1956 — Section 34Income Tax Act, 1961 — Section 143, 260A, 68, 69B, 69C
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,242 of 4,622
High Courts24 Aug 2009Dismissed
Commissioner of Income Tax Vs Indersons Leather P. Ltd.
Punjab And Haryana At Chandigarh · (2010) 328 ITR 167 : (2011) 196 TAXMAN 103
Income Tax Act, 1961 — Section 260A, 271(1)
High Courts24 Aug 2009Allowed
Sandeep Bansal Vs M.L. Hans and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 340 : (2010) 1 RCR(Civil) 342
Punjab Pre-emption Act, 1913 — Section 16
High Courts24 Aug 2009
Umar Khan Vs Nawal Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 338
Punjab Pre-emption Act, 1913 — Section 19
High Courts24 Aug 2009Dismissed
Gokal Chand Vs Smt. Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2010) 7 RCR(Civil) 1718
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 21Representation of the People Act, 1951 — Section 94
High Courts24 Aug 2009Dismissed
Geja Singh Vs Jagga Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 332
Benami Transactions (Prohibition) Act, 1988 — Section 4Evidence Act, 1872 — Section 138, 33Hindu Succession Act, 1956 — Section 6
High Courts24 Aug 2009Dismissed
Charanjit Vs Nagr Panchayat Begowal and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 330 : (2010) 1 RCR(Civil) 121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts24 Aug 2009
Mamta Rani Vs Bhupesh Verma
Punjab And Haryana At Chandigarh · AIR 2009 P&H 186
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts24 Aug 2009Dismissed
Sukhdev Singh Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 327 : (2009) 4 RCR(Civil) 345
Constitution of India, 1950 — Article 226, 227
High Courts24 Aug 2009Dismissed
State of Haryana Vs Shashi Kant alias Bam Bam alias Lambu
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 363
High Courts24 Aug 2009
Suresh Agnihotri Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1831
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 7
High Courts24 Aug 2009Allowed
Commissioner of Income Tax, Karnal Vs Nice Overseas
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0019
Income Tax Act, 1961 — Section 260A, 80IB
High Courts21 Aug 2009Dismissed
Arvind Baloni Vs ITAT and Others
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0241
Income Tax Act, 1961 — Section 260A
High Courts21 Aug 2009Dismissed
Mrs. Pushpa Katoch and Others Vs Rajinder Singh Katoch and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 552
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts21 Aug 2009Dismissed
Subhash Chand Gupta Vs Jiya Lal Sharma and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 550
Constitution of India, 1950 — Article 227
High Courts21 Aug 2009Dismissed
Sukhdev Singh Vs Bakha Singh and Others
Punjab And Haryana At Chandigarh · (2010) 158 PLR 256
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts21 Aug 2009
Mewa Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 559
Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 2009Dismissed
Vijender Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 325 : (2010) 5 RCR(Civil) 99 : (2010) 2 RCR(Civil) 2
High Courts21 Aug 2009Allowed
Ram Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 323 : (2009) 7 SLR 508
High Courts21 Aug 2009Allowed
Sanjay Bhardwaj Vs Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 391, 397, 407, 408, 409Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376, 467