High Courts02 Sept 2009Dismissed
Joginder Singh Vs Kashmir Singh and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 392 : (2009) 4 RCR(Civil) 735
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,239 of 4,622
High Courts02 Sept 2009Allowed
Gurtej Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 369 : (2010) 3 RCR(Criminal) 579
Penal Code, 1860 (IPC) — Section 120B, 148, 364
High Courts02 Sept 2009Allowed
Mukesh Sharma Vs U.T. Administration, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 789
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 185, 188, 307, 34
High Courts02 Sept 2009Allowed
Gurtej Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 Crimes 369
Arms Act, 1959 — Section 25, 30Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 209, 226, 311Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 364
High Courts02 Sept 2009Dismissed
Shiv Kumar Vs Rakesh Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 385
Transfer of Property Act, 1882 — Section 106
High Courts02 Sept 2009
Kuldip Kaur Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 324
Hindu Marriage Act, 1955 — Section 9
High Courts02 Sept 2009
Randhir Singh and another Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 670 : (2009) 2 RCR(Rent) 367
High Courts02 Sept 2009Dismissed
Commissioner of Income Tax Vs Gemi Motors India P. Ltd.
Punjab And Haryana At Chandigarh · (2010) 327 ITR 443
Income Tax Act, 1961 — Section 115JA, 154, 260A
High Courts02 Sept 2009Dismissed
Geeta Rani Vs Deputy Director-Cum-Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 696
Constitution of India, 1950 — Article 227
High Courts01 Sept 2009Allowed
Harbhajan Singh @ Bhajji Vs Sh. Arvind Thakur and another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1048
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts01 Sept 2009
Ms. Bhavna @ Sahar Wasif Vs Flg. Off. Rajiv Gakhar
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 248 : (2009) 4 RCR(Civil) 856
Constitution of India, 1950 — Article 142, 366Dissolution of Muslim Marriages Act, 1939 — Section 2Hindu Marriage Act, 1955 — Section 11, 12, 2, 23(1)(a), 28
High Courts01 Sept 2009Dismissed
Rajesh Syal Vs Commissioner of Income Tax-I
Punjab And Haryana At Chandigarh · (2009) 225 CTR 405 : (2009) 185 TAXMAN 369
Income Tax Act, 1961 — Section 139, 158BB, 158BC, 260A, 44AD
High Courts01 Sept 2009Allowed
A.B. Sugars Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 29 VST 538
Punjab General Sales Tax Act, 1948 — Section 11(3)
High Courts01 Sept 2009Allowed
Harpreet Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 155
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 12, 14, 15, 2Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(2), 12(3), 12(4), 12(5)
High Courts01 Sept 2009
Harbhajan Singh @ Bhajji Vs Arvind Thakur and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1048 : (2010) 3 RCR(Criminal) 100
Constitution of India, 1950 — Article 19(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 120B , 298
High Courts31 Aug 2009
Bharpur Singh Vs Financial Commissioner (Animal Husbandry), Punjab and ors.
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 676
High Courts31 Aug 2009Dismissed
Rama Nand and Another Vs Hukam Singh
Punjab And Haryana At Chandigarh · (2010) 157 PLR 547
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts31 Aug 2009Allowed
Sarwan Singh Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 231 : (2009) 156 PLR 693 : (2010) 7 RCR(Civil) 646
Constitution of India, 1950 — Article 227
High Courts31 Aug 2009Dismissed
District Food and Supplies Controller and Another Vs Prem Chand and Another
Punjab And Haryana At Chandigarh · (2010) 124 FLR 279 : (2010) 1 LLJ 735 : (2009) 156 PLR 375 : (2010) 1 RCR(Civil) 682
Payment of Gratuity Act, 1972 — Section 2, 2A, 4
High Courts31 Aug 2009Dismissed
The Maruti Employees Co-Op. House Building Society Limited Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 215 : (2009) 156 PLR 373 : (2010) 2 RCR(Civil) 673