High Courts16 Sept 2009Dismissed
Laxmi Narain and Others Vs State Bank of India
Punjab And Haryana At Chandigarh · (2010) 2 BC 158 : (2010) 157 PLR 340 : (2010) 7 RCR(Civil) 764
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,235 of 4,622
High Courts16 Sept 2009Dismissed
Smt. Khurshidan Vs Rustam and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 338
Constitution of India, 1950 — Article 227
High Courts16 Sept 2009
Shashi Bhushan Sharma Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 626
High Courts16 Sept 2009Allowed
Surinder Singh Vs State and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 215
Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(3)
High Courts16 Sept 2009Allowed
Indu Bala Vs Kuldeep Singh and Another
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1)(i)(ia), 24
High Courts15 Sept 2009Allowed
Amrit Lal Jindal and Sons (HUF) Vs The Wealth Tax Officer
Punjab And Haryana At Chandigarh · (2010) 228 CTR 189 : (2010) 327 ITR 161
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154Land Acquisition Act, 1894 — Section 4
High Courts15 Sept 2009Dismissed
The Commissioner of Income Tax Vs Porrits and Spencer (A) Ltd.
Punjab And Haryana At Chandigarh · (2009) 09 P&H CK 0048
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts15 Sept 2009Dismissed
Commissioner of Income Tax Vs Porrits and Spencer (Asia) Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (2010) 324 ITR 257
Income Tax Act, 1961 — Section 260A
High Courts15 Sept 2009Allowed
Harpreet Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 361
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2(k)
High Courts14 Sept 2009Dismissed
T.S. Chandhok Vs Smt. Gunwant Kaur
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Rent) 225
Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 19(2)(B)
High Courts14 Sept 2009Dismissed
Subhash Singh and Others Vs Jatinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 608
Constitution of India, 1950 — Article 227
High Courts14 Sept 2009Dismissed
Sita Devi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 612
High Courts14 Sept 2009Dismissed
Commissioner of Central Excise Vs Garg Steels and Agro Industries
Punjab And Haryana At Chandigarh · (2010) 254 ELT 48
Central Excises and Salt Act, 1944 — Section 35G
High Courts14 Sept 2009
The Commissioner of Income Tax Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2010) 321 ITR 153 : (2010) 187 TAXMAN 323
Income Tax Act, 1961 — Section 256, 28, 36
High Courts14 Sept 2009
Surat Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 PLR 696 : (2010) 1 RCR(Civil) 795
Civil Procedure Code, 1908 (CPC) — Section 11Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(vi), 7
High Courts14 Sept 2009
Bahadur Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 Marr.LJ 94 : (2010) 1 PLR 730 : (2010) 1 RCR(Civil) 815
Hindu Marriage Act, 1955 — Section 13
High Courts14 Sept 2009
Sukhbir Singh and Company Vs The Punjab State Co-operative Supply and Marketing Federation Limited and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 610 : (2010) 1 RCR(Civil) 760
Arbitration and Conciliation Act, 1996 — Section 34
High Courts14 Sept 2009Dismissed
Dalip Singh and Others Vs Jagir Singh and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 333
Constitution of India, 1950 — Article 227
High Courts14 Sept 2009
Amandeep Singh Gill Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 335
Constitution of India, 1950 — Article 227
High Courts14 Sept 2009
Kuljit Singh Bassi Vs Janta Express Bus Service and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 343
Constitution of India, 1950 — Article 227