High Courts04 Aug 2026Disposed Of

Ashok Kumar & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 5053

Constitution of India-Article 226, 227Land Acquisition Act-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 101-A
High Courts04 Aug 2026dismissed

David Masih Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0483

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Arms Act, 1959-Section 25(8)
High Courts04 Aug 2026dismissed

Tilak Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0481

BNSS, 2023-Section 528, 430(1)Indian Penal Code, 1860-Section 279, 304-A, 427, 337, 338Bharatiya Nyaya Sanhita-Section 281, 106, 324, 125
High Courts04 Aug 2026disposed of

Balkar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0479

Mines and Minerals (Development and Regulation) Act, 1957-Section 21(1)Indian Penal Code, 1860-Section 379, 279, 188Disaster Management Act, 2005-Section 51(b)
High Courts04 Aug 2026Petition allowed; DDR and consequential proceedings quashed on the basis of compromise

Navdeep Sharma Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0475

Indian Penal Code, 1860-Section 307, 341, 34Arms Act, 1959-Section 25, 27, 24, 59Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts04 Aug 2026Petition allowed; regular bail granted

Paramjit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0474

Bharatiya Nyaya Sanhita, 2023-Section 108Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts04 Aug 20263rd bail petition allowed; regular bail granted

Bhupinder Singh @ Billa Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0473

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22, 29, 37Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts12 Jun 2026Dismissed

Pooja Yadav Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0649

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 316(5)Indian Penal Code, 1860-Section 409