High Courts20 Aug 2026Dismissed

Vikas Mehta Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0530

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure-Section 438Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts20 Aug 2026Dismissed

Mangal Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:116475

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 305, 331(4)
High Courts20 Aug 2026Dismissed

Rubal Vs State of Punjab and anr

Punjab And Haryana At Chandigarh · 2026:PHHC:115647

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure-Section 438Bharatiya Nyaya Sanhita, 2023-Section 3(5), 64
High Courts20 Aug 2026Dismissed

Nishan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:116477

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 117(2), 118(2), 190, 191(3)
High Courts20 Aug 2026Allowed

Daler Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:116431

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4), 61(2), 336(2)(3), 337, 339, 340
High Courts20 Aug 2026Allowed

Kulbir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0217

BNS-Sections 115(2), 118(1), 190, 191(3), 126(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
High Courts19 Aug 2026

Sakander Singh Virk Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4833

Constitution of India-Article 226, 227Punjab Civil Services Rules, Volume-I (Part-I)-Rule 3.26(a), 3.27Rights of Persons with Disabilities Act, 2016-Section 2(r), 2(r)(c), 2(s), 2(zc), 102, Schedule
High Courts19 Aug 2026

Satyapal Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4895

Constitution of India-Articles 226, 227, 14, 16Haryana Civil Services (Pay) Rules, 2016-Rule 53(i)Haryana Civil Services (Pension) Rules, 2016-Chapter-III, Rule 11