High Courts02 Apr 2022Allowed
Hansraj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 437A, 438Evidence Act, 1872 — Section 27
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 54 of 67
High Courts02 Apr 2022Allowed
Devi Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 148, 149, 156(3), 323, 325, 326, 427
High Courts01 Apr 2022Dismissed
Neelam Devi And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0021
Indian Penal Code, 1860 — Section 306
High Courts01 Apr 2022Allowed
Akashdeep Singh @ Harsimran Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0005
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2022Allowed
Binder @ Bhagwan Dass And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0004
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2022Allowed
Rameshwar And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0003
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2022Allowed
Parminder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 308, 323, 341
High Courts01 Apr 2022Disposed Of
M/s Mittal Construction Co Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0001
High Courts31 Mar 2022Dismissed
Aman Lohan And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0101
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 326, 452, 506
High Courts31 Mar 2022Allowed
Sanjeev Verma And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0091
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420, 465, 467, 468, 471
High Courts30 Mar 2022Dismissed
Ravi Parkash Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0103
Constitution Of India, 1950 — Article 20(3), 21, 142
High Courts30 Mar 2022Allowed
Yogesh Kumar And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0100
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 472
High Courts30 Mar 2022Allowed
Harnaresh Pal Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0096
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420, 465, 467, 468, 471
High Courts30 Mar 2022Allowed
Ankur Uppal Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0093
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 320, 420
High Courts30 Mar 2022Allowed
Nitin Singla And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0092
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420
High Courts29 Mar 2022Allowed
Aman Nath @ Aman Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0099
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 320, 379B(2), 452
High Courts29 Mar 2022Allowed
Harpal Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0098
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 186, 320, 332, 352
High Courts29 Mar 2022Dismissed
Harpreet Singh @ Ajay And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0097
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 320, 323, 324, 326, 452, 482, 506
High Courts29 Mar 2022Allowed
Harjit Singh @ Harjeet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 320, 324, 511
High Courts29 Mar 2022Allowed
Ranjodh Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 03 P&H CK 0094
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 320, 420