High Courts19 Apr 2022Allowed
Sandhya And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0068
Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 51 of 67
High Courts18 Apr 2022Allowed
Sunny Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0067
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446
High Courts18 Apr 2022Allowed
Ashu Poultries & Another Vs M/S Longowal Enterprises & Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0066
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 362, 482
High Courts18 Apr 2022Allowed
Gurlal Singh @ Gali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0065
Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Indian Penal Code, 1860 — Section 308
High Courts18 Apr 2022Allowed
Sonia Rani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0064
Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Apr 2022Partly Allowed
Kosar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Apr 2022Allowed
Jaanu Malik Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0062
Code Of Criminal Procedure, 1973 — Section 437A, 439Evidence Act, 1872 — Section 27
High Courts13 Apr 2022Allowed
Gurpreet Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0047
Code Of Criminal Procedure, 1973 — Section 437A, 438Evidence Act, 1872 — Section 27
High Courts13 Apr 2022Allowed
Akshit Bansal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0046
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts13 Apr 2022Allowed
Multan @ Multan Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0045
Code Of Criminal Procedure, 1973 — Section 437A, 438Evidence Act, 1872 — Section 27
High Courts13 Apr 2022Allowed
Ram Pal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0044
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts13 Apr 2022Allowed
Rajinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0043
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts12 Apr 2022Allowed
Gulafsha And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0057
Constitution Of India, 1950 — Article 21
High Courts12 Apr 2022Allowed
Daljit Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts12 Apr 2022Allowed
Sonu @ Surinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts12 Apr 2022Allowed
Jasbir Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0050
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts12 Apr 2022Allowed
Rinku Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0049
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts12 Apr 2022Allowed
Gurdeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0048
Code Of Criminal Procedure, 1973 — Section 437A, 438, 446Evidence Act, 1872 — Section 27
High Courts11 Apr 2022Allowed
Manoj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0040
Indian Penal Code, 1860 — Section 186, 307, 332, 353Motor Vehicles Act, 1988 — Section 3, 181, 185, 188Punjab Excise Act, 1914 — Section 61
High Courts11 Apr 2022Partly Allowed
Sukhdev Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 04 P&H CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29