High Courts10 Aug 2018Dismissed
Atamjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0121
Code of Criminal Procedure, 1973 — Section 378(4), 313Negotiable Instruments Act, 1881 — Section 138(b), 138, 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 67 of 150
High Courts10 Aug 2018Dismissed
Haryana Staff Selection Commission Vs Priyanka and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0074
High Courts09 Aug 2018Disposed Off
Sushila & Others Vs Mohd. Jamir Ahmad & Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0395
Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts09 Aug 2018Allowed
Hukmi Devi Vs G.M. Haryana Roadways Kaithal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0394
Motor Vehicles Act, 1988 — Section 163A, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts09 Aug 2018Allowed
Gurmeet Singh Vs Dhanna Singh And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0393
Code of Civil Procedure, 1908 — Section 151, Order 23 Rule 3Hindu Marriage Act, 1955 — Section 13B
High Courts09 Aug 2018
M/S Iprosugar Engineering Private Limited Vs Spray Engineering Devices Limited And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0392
Arbitration and Conciliation Act, 1996 — Section 8, 7
High Courts09 Aug 2018Dismissed
Deepak Jain Vs Hukam Chand Sharma And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0391
Motor Vehicles Act, 1988 — Section 170, 140
High Courts09 Aug 2018Disposed Off
Greater Ludhiana Area Development Authority Vs Gurdeep Singh And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0390
Code of Civil Procedure, 1908 — Section 148
High Courts09 Aug 2018Dismissed
M/S Nakshatra Metals Pvt. Ltd And Another Vs Authroised Officer, Oriental Bank Of Commerce
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0389
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts09 Aug 2018Dismissed
M/S Jessa Ram Khushi Ram Pvt. Ltd., Panipat And Another Vs Bank Of Baroda, Panipat And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0388
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts09 Aug 2018Allowed
M/S Ridaus Auto Component Pvt. Ltd., Gurgaon And Others Vs Central Bank Of India And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0387
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4)
High Courts09 Aug 2018Dismissed
Embee Road Service Private Limited Vs United India Insurance Co. Ltd And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0386
High Courts09 Aug 2018Allowed
Ankush Kumar @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 84
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 32A(1), 37, 37(1)(b)(ii), 50, 51Code of Criminal Procedure, 1973 — Section 167(2), 437(3), 438, 439Prevention of Money-Laundering Act, 2002 — Section 45
High Courts09 Aug 2018Dismissed
Municipal Corporation Faridabad Vs M/s NHPC Ltd
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0120
Haryana Municipal Corporation Act, 1994 — 267, 267(1)(c )
High Courts09 Aug 2018Allowed
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0119
Code of Criminal Procedure, 1973 — Section 173, 319, 482Indian Penal Code, 1860 — Section 120B, 406, 498A
High Courts09 Aug 2018Allowed
Jaswinder Singh Joban and Others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0118
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 341, 506
High Courts09 Aug 2018Allowed
Gurdeep Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0117
Indian Penal Code, 1860 — Section 148, 149, 323, 427, 452, 506Code of Criminal Procedure, 1973 — Section 482
High Courts09 Aug 2018Dismissed
Vijay Kumar Syal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0116
Constitution of India, 1950 — Article 226
High Courts09 Aug 2018Disposed off
Sukhdev Singh and others Vs Haryana Power Generation Corporation Limited and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0115
Electricity (Supply) Act, 1948 — Section 2(g), 79(c )
High Courts09 Aug 2018Dismissed
Oriental Insurance Company Ltd Vs Rajo and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0114
Indian Penal Code, 1860 — Section 279, 304A