High Courts15 Dec 2005Allowed
Prema Vs Smt. Jaggo and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 561 : (2006) 2 RCR(Civil) 228
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 77
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2005
1,359 judgments · page 3 of 68
High Courts15 Dec 2005
Anil Kumar and etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 1316
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts15 Dec 2005
Savita Vs Harinder & others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 72
High Courts14 Dec 2005Allowed
Ram Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 859
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2005Dismissed
Shiv Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 224
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts14 Dec 2005Allowed
Jaikab Pal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 84
Penal Code, 1860 (IPC) — Section 306, 34
High Courts14 Dec 2005Dismissed
New India Assurance Company Ltd. Vs Gurvinder Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 649 : (2006) ACJ 2535 : (2006) 143 PLR 374 : (2006) 2 RCR(Civil) 125
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(1)
High Courts14 Dec 2005Dismissed
Kesar Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 744
Penal Code, 1860 (IPC) — Section 304, 34
High Courts14 Dec 2005Dismissed
Ramesh Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 558
Penal Code, 1860 (IPC) — Section 304B
High Courts14 Dec 2005Allowed
Smt. Rajjo and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 635
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 148
High Courts14 Dec 2005Allowed
Pirthipal Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3
High Courts13 Dec 2005Dismissed
Santokh Singh Vs Smt. Kauro and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 722 : (2006) 1 RCR(Civil) 752
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Dec 2005Dismissed
New Golden Bus Service Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 141
High Courts13 Dec 2005Allowed
Sunil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 15
Penal Code, 1860 (IPC) — Section 376, 452
High Courts13 Dec 2005Dismissed
Nachhattar Singh and Others Vs Mohan Singh
Punjab And Haryana At Chandigarh · (2006) 143 PLR 384 : (2006) 2 RCR(Civil) 17
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 Dec 2005Allowed
Harinder Kaur Dhillon and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 779 : (2006) 144 PLR 148 : (2006) 3 RCR(Civil) 243
High Courts13 Dec 2005Allowed
Himachal Road Transport Corporation and Another Vs Baldev Kumar Nayyer and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 125 : (2007) ACJ 678 : (2006) 143 PLR 75 : (2006) 2 RCR(Civil) 682
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Dec 2005Dismissed
Gian Chand Vs Tejinder Pal Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 577 : (2006) 1 RCR(Rent) 314
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 15(5)
High Courts12 Dec 2005Dismissed
Surinder Kumar Charanjit Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 201 CTR 37 : (2006) 282 ITR 78
Income Tax Act, 1961 — Section 133A, 260A
High Courts12 Dec 2005
Sita Devi Vs Hasan Mohammad Etc.
Punjab And Haryana At Chandigarh · (2006) 1 ICC 746 : (2006) 2 RCR(Civil) 215