High Courts22 Jan 2003
Kulwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 401, 419, 420, 467, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 81 of 88
High Courts22 Jan 2003Dismissed
Maman Chand Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 161, 360, 361Essential Commodities Act, 1955 — Section 10, 7, 7(1)
High Courts22 Jan 2003Allowed
Raj Narain @ Kuka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CriLJ 3235
Criminal Procedure Code, 1973 (CrPC) — Section 100, 401Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts22 Jan 2003
State of Haryana through Govt.Food Inspector Vs Sant Lal
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 592
High Courts22 Jan 2003
Mithilesh Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 585
High Courts22 Jan 2003
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 547 : (2003) 2 RCR(Criminal) 421
High Courts22 Jan 2003
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 325
High Courts22 Jan 2003Dismissed
Harbans Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 454
High Courts22 Jan 2003Dismissed
Sheo Lal, Amin Lal, Mukh Ram, Devi Lal and Bahal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts22 Jan 2003Allowed
Mateshwar Dayal Vs Om Parkash
Punjab And Haryana At Chandigarh · (2003) 134 PLR 77 : (2003) 1 RCR(Rent) 651
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts22 Jan 2003
Lal Singh, Dev Singh and Harnek Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 149, 323, 324, 325, 34
High Courts22 Jan 2003Dismissed
Surinder Kumar Vs State
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 430
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts22 Jan 2003Dismissed
Devgon Rice and General Mills Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 184 CTR 575
Income Tax Act, 1961 — Section 143(3), 147
High Courts22 Jan 2003Allowed
Bimla and Another Vs Om Parkash
Punjab And Haryana At Chandigarh · (2003) 2 DMC 40 : (2003) 1 RCR(Criminal) 752
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Jan 2003Allowed
Satya Prakash Mehta Vs Naresh Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 21 : (2003) 2 RCR(Rent) 369
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts22 Jan 2003
Harmanjit Kaur Vs Bhupinder Singh Gill
Punjab And Haryana At Chandigarh · (2003) 1 CurLJ 622 : (2003) 3 RCR(Civil) 572
High Courts21 Jan 2003Dismissed
Manjit Singh Vs Municipal Corporation Dharampura Road and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 573 : (2003) 2 RCR(Civil) 449
Constitution of India, 1950 — Article 226Punjab Municipal Corporation Act, 1976 — Section 103(1), 103(2), 93
High Courts21 Jan 2003Dismissed
Devinder Singh alias Dalvinder Singh and Others Vs Mansha Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 166
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101Specific Relief Act, 1963 — Section 19
High Courts21 Jan 2003Dismissed
A.S. Sawhney Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 841
Criminal Procedure Code, 1973 (CrPC) — Section 173, 401Essential Commodities Act, 1955 — Section 7
High Courts21 Jan 2003
Pritam Singh aini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 294 : (2003) 2 CivCC 294 : (2003) 2 CivCC 294 : (2003) 1 RCR(Civil) 659