High Courts31 Jan 2003Dismissed
Manjeet Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 277
Constitution of India, 1950 — Article 14, 16, 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 76 of 88
High Courts31 Jan 2003
Smt. Pushpa Vs Mukesh Kumar
Punjab And Haryana At Chandigarh · AIR 2003 P&H 239 : (2003) 2 RCR(Civil) 665
Hindu Marriage Act, 1955 — Section 13
High Courts31 Jan 2003Allowed
Smt. Pushpa Vs Mukesh Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 726
Hindu Marriage Act, 1955 — Section 13
High Courts31 Jan 2003Dismissed
Zamir Ahmad Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts31 Jan 2003
Sukhdev Singh Vs Om Parkash and Subhash Chander
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 578
Criminal Procedure Code, 1973 (CrPC) — Section 197, 401Penal Code, 1860 (IPC) — Section 148, 149, 342, 44, 506
High Courts31 Jan 2003
Gurmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 991 : (2003) 2 RCR(Criminal) 801
High Courts31 Jan 2003
Mandir Thakar Dwara, Lalru Vs Mehar Singh
Punjab And Haryana At Chandigarh · (2003) 3 ICC 509 : (2003) 2 LJR 849 : (2003) 3 LLR 414 : (2003) 2 LLR 636 : (2003) 2 RCR(Civil) 494
High Courts31 Jan 2003
Zora Singh Vs Jasbir Kaur and others
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 963 : (2003) 2 RCR(Criminal) 825
High Courts31 Jan 2003Dismissed
Jaspal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 296 : (2003) 2 RCR(Civil) 1
Constitution of India, 1950 — Article 226
High Courts31 Jan 2003Dismissed
Sukhwinder Kaur Vs Attar Singh
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 686 : (2003) 2 DMC 457 : (2003) 134 PLR 521 : (2003) 2 RCR(Civil) 405
Hindu Marriage Act, 1955 — Section 9
High Courts31 Jan 2003Dismissed
Smt. Mayawanti Vs Bina Ram
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 59 : (2004) 2 CivCC 257 : (2004) 137 PLR 171 : (2004) 3 RCR(Civil) 395
Hindu Marriage Act, 1955 — Section 13
High Courts31 Jan 2003
Des Raj Verma Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 471
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 10
High Courts30 Jan 2003Dismissed
Wazir Singh Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 51 : (2003) 1 RCR(Civil) 812
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 9
High Courts30 Jan 2003
Bansi Lal, MLA (Ex.Chief Minister) Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0178
High Courts30 Jan 2003
Jaswant Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 AICLR 627 : (2003) 1 RCR(Criminal) 792
High Courts30 Jan 2003Dismissed
Ram Sarup and Others Vs Sh. Sita Ram and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 71 : (2003) 1 RCR(Rent) 646
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts29 Jan 2003Allowed
Surat Singh Vs Additional Director and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 282 : (2003) 134 PLR 579 : (2003) 3 RCR(Civil) 658
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Jan 2003Dismissed
Ramesh Chand Vs Jagdish
Punjab And Haryana At Chandigarh · (2003) 134 PLR 352 : (2003) 1 RCR(Rent) 641
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts29 Jan 2003Dismissed
Vijay Kumar Bansal and Others Vs Sh. Bishan Sarup
Punjab And Haryana At Chandigarh · (2003) 134 PLR 169 : (2003) 1 RCR(Rent) 627
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts29 Jan 2003Allowed
Augur Nath Vs Kishan Chand (now Dead through his Lrs)
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 208 : (2003) 133 PLR 741 : (2003) 1 RCR(Rent) 648
East Punjab Urban Rent Restriction Act, 1949 — Section 13