High Courts04 Mar 2003
Jiwan Lal Kapoor Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 182 CTR 169 : (2003) 261 ITR 296 : (2004) 138 TAXMAN 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 65 of 88
High Courts04 Mar 2003Dismissed
Gian Singh Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2003) 2 CivCC 625 : (2003) 134 PLR 728 : (2003) 2 RCR(Civil) 688
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Mar 2003Allowed
Ritesh Pandita Vs Vice Chancellor, Kurukshetra University, Kurukshetra University and Principal, Mukand Lal National College
Punjab And Haryana At Chandigarh · (2003) 03 P&H CK 0023
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts04 Mar 2003Dismissed
Hari Krishan and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 809
Industrial Disputes Act, 1947 — Section 25H
High Courts03 Mar 2003Allowed
Shiv Om and Another Vs Motor Accident Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 670 : (2004) 136 PLR 148 : (2003) 4 RCR(Civil) 155
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Motor Vehicles Act, 1988 — Section 166
High Courts28 Feb 2003Allowed
Lajo Devi Vs Smt. Om Wati etc. and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 291
Limitation Act, 1963 — Section 5
High Courts28 Feb 2003Allowed
Ram Parkash Vs Dina Nath (Dead) through L.Rs.
Punjab And Haryana At Chandigarh · (2004) 1 CTLJ 417 : (2003) 135 PLR 242 : (2003) 3 RCR(Civil) 88
Contract Act, 1872 — Section 10, 23, 25
High Courts28 Feb 2003Dismissed
Smt. Parkash Kaur Vs Harbhajan Dass
Punjab And Haryana At Chandigarh · AIR 2003 P&H 191 : (2004) 2 DMC 410 : (2003) 134 PLR 500 : (2003) 2 RCR(Civil) 421
Hindu Marriage Act, 1955 — Section 25
High Courts28 Feb 2003Dismissed
Dalip Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304
High Courts28 Feb 2003Dismissed
Krishan Lal Vs Gurmit Kaur
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 632 : (2003) 1 RCR(Rent) 657
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iv), 15(5)
High Courts28 Feb 2003Dismissed
Rupinder Sahota Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 597
High Courts27 Feb 2003Dismissed
Ankush Nayyar, Amber Kaur Sidhu, Benika Kajla, Nehreet Tiwana, Sunita, Arundeep Singh, Harmeet Singh Sidhu, Rohit Choudhary, Jagdeep Singh, Samir Kapoor, Jagajit Singh Kohli and Vipin Kumar Vs Baba Farid University of Health Sciences, The Government Medical College and Hospital and The Medical Council of India
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0053
Constitution of India, 1950 — Article 226, 227, 254Graduate Medical Education Regulations, 1997 — Regulation 10, 11, 7(3), 8, 9
High Courts27 Feb 2003Dismissed
Nirpal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) CriLJ 4668
Penal Code, 1860 (IPC) — Section 120B, 300
High Courts26 Feb 2003Allowed
Bhagat Singh Sodhi and Another Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2003) 134 PLR 702 : (2003) 2 RCR(Rent) 141
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 15(5)
High Courts26 Feb 2003
The Pepsu Road Transport Corporation Vs The Presiding Officer, Labour Court and Shri Dalbir Singh
Punjab And Haryana At Chandigarh · (2003) 02 P&H CK 0220
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts26 Feb 2003Dismissed
Smt. Jangiro Devi Vs Smt. Kailasho Devi
Punjab And Haryana At Chandigarh · (2003) 134 PLR 779 : (2003) 2 RCR(Rent) 373
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts26 Feb 2003Dismissed
Mohinder Paul, Ex. Constable Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 179
Punjab Police Rules, 1934 — Rule 16.32
High Courts26 Feb 2003
Balwant Singh and Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 199
Penal Code, 1860 (IPC) — Section 307, 323, 34, 450
High Courts26 Feb 2003Allowed
Harpreet Kaur (Widow) and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 178 : (2003) 135 PLR 46 : (2003) 3 RCR(Civil) 835
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2003Dismissed
Avtar Singh @ Jagtar Singh Vs Shinder Pal Kaur
Punjab And Haryana At Chandigarh · (2003) 135 PLR 555 : (2003) 3 RCR(Civil) 564
Hindu Marriage Act, 1955 — Section 13(1)