High Courts08 May 2003Allowed
Surjit Kaur and Another Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 161 : (2004) 1 RCR(Civil) 416
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 51 of 88
High Courts08 May 2003
Bal Krishan Mehta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 772
High Courts08 May 2003Dismissed
Sat Narain Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 507 : (2003) 3 RCR(Civil) 702
Judges (Protection) Act, 1985 — Section 3
High Courts08 May 2003
Gurnam Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 37
High Courts08 May 2003Allowed
Lakhbir Singh Vs Harpinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 127 : (2003) 4 RCR(Civil) 162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts08 May 2003Allowed
Bharati Teltech Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 432
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(11)
High Courts07 May 2003Dismissed
Om Parkash Vs Smt. Phullan Devi
Punjab And Haryana At Chandigarh · (2004) 136 PLR 623 : (2003) 2 RCR(Rent) 215
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts07 May 2003Dismissed
Jeet Ram, Ex-Workman Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 318
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 May 2003
H.C. Dhawan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 756
Constitution of India, 1950 — Article 226, 227
High Courts07 May 2003Allowed
Kailash Chand Jain and Others Vs Chhaju Ram Jain and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 614 : (2003) 3 CivCC 414 : (2003) 134 PLR 778 : (2003) 4 RCR(Civil) 67 : (2003) 2 RCR(Rent) 396
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts07 May 2003
Shiv Shankar Lal through LRs. Vs Kishan Chand through L.Rs.
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 565 : (2003) 134 PLR 651 : (2003) 1 RCR(Rent) 584
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts07 May 2003
State of Punjab Vs Sukhdev Raj
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 113 : (2004) 1 Cri.CC 549 : (2003) 4 RCR(Criminal) 500
High Courts07 May 2003Dismissed
Sat Parkash and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 78 : (2004) 1 RCR(Civil) 95
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 3A, 67
High Courts07 May 2003
Sajjan Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 746 : (2003) 2 CCJ 361 : (2003) 3 RCR(Criminal) 182
High Courts07 May 2003Dismissed
Punjab State Vs Sandhu Singh and Co. and Another
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 289 : (2004) 136 PLR 307 : (2003) 4 RCR(Civil) 177
Arbitration Act, 1940 — Section 11, 9
High Courts07 May 2003Dismissed
Darshan Singh Vs Sohanjit Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 74 : (2004) 1 RCR(Civil) 105
Evidence Act, 1872 — Section 33
High Courts07 May 2003Dismissed
Ashwani Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 586 : (2003) 3 RCR(Criminal) 189
Penal Code, 1860 (IPC) — Section 120B, 420Probation of Offenders Act, 1958 — Section 4(1)
High Courts07 May 2003Allowed
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 577 : (2004) 3 RCR(Criminal) 848 : (2004) 3 RCR(Criminal) 914
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts07 May 2003Dismissed
Dalip Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 711
Industrial Disputes Act, 1947 — Section 12(5)
High Courts07 May 2003Dismissed
Hazari and Another Vs Dharamwati alias Santa and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 75 : (2004) 1 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 6 Rule 17