High Courts08 Jan 1993
Dinesh Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 748 : (1993) 2 RCR(Criminal) 522
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 66 of 67
High Courts08 Jan 1993
Narinder Kaur Gill and anr. Vs Sh.H.S.Hanspal., Member of Parliament and ors.
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 599 : (1994) 1 RCR(Criminal) 157
High Courts08 Jan 1993
M/s. Bags and Cortons and another Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · AIR 1993 P&H 156 : (1994) 80 CompCas 509 : (1993) 104 PLR 84
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 2, 29, 30, 31, 31(1)
High Courts07 Jan 1993Allowed
Amar Singh and Others Vs Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 425
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6
High Courts07 Jan 1993Dismissed
The Krishna Bus Service (P) Ltd. Vs New India Insurance Co. and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 959 : (1993) 104 PLR 92
Motor Vehicles Act, 1939 — Section 95
High Courts07 Jan 1993Dismissed
Moti Ram Vs Prem Nath
Punjab And Haryana At Chandigarh · (1993) 103 PLR 560 : (1993) 1 RCR(Rent) 433
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts07 Jan 1993
Ram Sarup Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 204
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 2Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(1), 4, 4(1), 6
High Courts07 Jan 1993
Commissioner of Income Tax and Another Vs Balbir Singh (Decd.) (through legal representative Mrs. Dilpathi and Others)
Punjab And Haryana At Chandigarh · (1994) 116 CTR 308 : (1993) 203 ITR 650
Income Tax Act, 1961 — Section 132A
High Courts07 Jan 1993
The New Indian Assurance Co. Ltd., Guragon Vs Raghbar Dayal and others
Punjab And Haryana At Chandigarh · (1993) ACJ 1236 : AIR 1993 P&H 146
Motor Vehicles Act, 1939 — Section 92
High Courts07 Jan 1993
Birbal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 687
High Courts07 Jan 1993
Saeid Reza Moein Vs Punjabi University, Patiala and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 162
Constitution of India, 1950 — Article 14, 16, 19, 226, 227
High Courts07 Jan 1993
Kabul Singh Vs Additional District Judge, Hoshiarpur and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 247 : (1993) 104 PLR 302
Constitution of India, 1950 — Article 226Punjab Gram Panchayat (Amendment) Act, 1953 — Section 13
High Courts07 Jan 1993
Smt. Rameshwari and Others Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 760
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Jan 1993
Punjab Agro Industries Corporation Ltd. Vs The Presiding Officer, Labour Court, Union Territory and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 633
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 9Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts07 Jan 1993Allowed
Ravinder Kumar Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 83 : (1993) 2 RCR(Rent) 93 : (1993) 2 RCR(Rent) 469
High Courts06 Jan 1993
Precto Pipe Co. and Others Vs The National Insurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1993) 2 ACC 116
High Courts06 Jan 1993Dismissed
Sant Ram and Another Vs Romesh Chander
Punjab And Haryana At Chandigarh · (1993) 104 PLR 94 : (1994) 1 RCR(Rent) 48
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts06 Jan 1993Dismissed
Mukhtiar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 572 : (1993) 103 PLR 610
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12, 4
High Courts06 Jan 1993
The Ambala Central Co-Operative Bank Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 103 PLR 424
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10
High Courts06 Jan 1993
Piare Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 489 : (1993) 2 BC 31 : (1993) 2 CurLJ 100