High Courts09 Feb 1993
Jot Ram Dharam Chand, Tappa Vs State of Punjab through Insecticide Inspector, Barnala
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 783 : (1993) 2 RCR(Criminal) 456
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1993
1,329 judgments · page 60 of 67
High Courts09 Feb 1993
Sh. Prem Singh Vs The Joint Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 744
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(3), 7
High Courts08 Feb 1993Dismissed
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) CriLJ 2787 : (1993) 2 RCR(Criminal) 438
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12AA, 7
High Courts08 Feb 1993
Ram Piari Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 74
Constitution of India, 1950 — Article 226, 227Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 10(2)
High Courts08 Feb 1993
Bhupinder Singh Gill Vs Punjab University, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 240
Constitution of India, 1950 — Article 141, 226
High Courts08 Feb 1993Dismissed
Naresh Kumar and Another Vs Smt. Kailash Devi and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 700
Hindu Succession Act, 1956 — Section 30, 6
High Courts05 Feb 1993Dismissed
Kartar Kaur Vs Harnam Singh (deceased) and Others
Punjab And Haryana At Chandigarh · (1993) CivCC 718 : (1993) 105 PLR 705
Succession Act, 1925 — Section 63
High Courts05 Feb 1993
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 218 : (1993) 1 CurLJ 796 : (1993) 2 RCR(Criminal) 367
High Courts04 Feb 1993Dismissed
State of Punjab Vs Chanan Singh
Punjab And Haryana At Chandigarh · (1993) CriLJ 2112 : (1993) 3 RCR(Criminal) 261
Constitution of India, 1950 — Article 21, 309Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 406, 408
High Courts04 Feb 1993Dismissed
Darbara Singh Vs Harpal Singh
Punjab And Haryana At Chandigarh · (1993) Supp CivCC 462 : (1993) 104 PLR 79
Specific Relief Act, 1963 — Section 20(4)
High Courts04 Feb 1993
Devinder Kaur Vs Guru Nanak Dev University, Amritsar and another
Punjab And Haryana At Chandigarh · AIR 1994 P&H 22 : (1993) 2 RCR(Civil) 775
Constitution of India, 1950 — Article 14, 226
High Courts04 Feb 1993
Smt. Ram Piari Vs Wealth-tax Officer and Another
Punjab And Haryana At Chandigarh · (1994) 205 ITR 417
Wealth Tax Act, 1957 — Section 17, 35B
High Courts04 Feb 1993
SMT. RAM PIARI Vs WEALTH-TAX OFFICER AND ANOTHER.
Punjab And Haryana At Chandigarh · (1993) 112 CTR 325 : (1993) 205 ITR 417 : (1993) 69 TAXMAN 297
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Feb 1993Dismissed
Brij Lal Vs Raj Singh and Others
Punjab And Haryana At Chandigarh · (1993) 104 PLR 101 : (1993) 1 RCR(Rent) 653
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(2), 15(6), 2
High Courts03 Feb 1993
Sohna Ram Vs Inderpal Sharma
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 682
High Courts03 Feb 1993
Boor Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 219 : (1993) 2 RCR(Criminal) 44
High Courts03 Feb 1993
Billu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 777 : (1993) 1 CurLJ 549 : (1993) 2 RCR(Criminal) 395
High Courts02 Feb 1993Dismissed
Chandu Ram Vs Farangi Lal
Punjab And Haryana At Chandigarh · (1993) CivCC 683 : (1993) 104 PLR 434
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 9East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts02 Feb 1993
Hyderabad Industries Ltd. Vs Mrs. Surina Rajan, Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1993) 104 PLR 453 : (1993) 2 RCR(Criminal) 101
Contempt of Courts Act, 1971 — Section 10, 12
High Courts02 Feb 1993Dismissed
Surja Vs Har Chand
Punjab And Haryana At Chandigarh · (1993) 02 P&H CK 0036
Easements Act, 1882 — Section 15