High Courts28 Jan 1992
Satnam Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 711 : (1992) 3 RCR(Criminal) 192 : (1992) 1 RCR(Criminal) 609
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 55 of 62
High Courts28 Jan 1992
Harjit Singh Vs Jagdish Singh Inspector Police
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 503 : (1992) 1 CurLJ 319 : (1992) 2 RCR(Criminal) 396 : (1992) 1 RCR(Criminal) 578
High Courts28 Jan 1992
United Pesticides and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 621 : (1992) 1 RCR(Criminal) 678
High Courts28 Jan 1992
Mohinder Singh Vs Satnam Singh alias Satta
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 677
High Courts28 Jan 1992
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 604 : (1992) 2 RCR(Criminal) 252
High Courts28 Jan 1992
Harjit Singh Vs Jagdish Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 503 : (1992) 1 CurLJ 319
High Courts28 Jan 1992
Teg Singh Vs Krishan Lal and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 543 : (1992) 3 RCR(Criminal) 49
High Courts28 Jan 1992Allowed
Santokh Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (1992) 01 P&H CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 125, 66, 67
High Courts28 Jan 1992Allowed
Kuldeep Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 407
Constitution of India, 1950 — Article 311, 311(2)Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1), 3.26, 6
High Courts27 Jan 1992
Dalmia Biscuits (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 167 : (1993) 203 ITR 508
Income Tax Act, 1961 — Section 37(1), 80VV
High Courts27 Jan 1992
Mewa Singh and Another Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1992) 1 ACC 707
Employees Compensation Act, 1923 — Section 2, 4
High Courts27 Jan 1992Allowed
Chonto (Smt.) and Another Vs Industrial Cables (India) Ltd. and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 501 : (1992) 102 PLR 6
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts27 Jan 1992
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 498 : (1992) 1 RCR(Criminal) 430
High Courts27 Jan 1992
Pardeep Kumar and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 689 : (1992) 3 RCR(Criminal) 176
High Courts27 Jan 1992
Yadhvir and ors. Vs Prabhu Ram and ors
Punjab And Haryana At Chandigarh · (1992) 2 Crimes 514 : (1992) 3 RCR(Criminal) 69
High Courts27 Jan 1992
Gurbinder Singh @ Dulla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 586 : (1992) 1 CurLJ 347 : (1992) 2 RCR(Criminal) 103
High Courts27 Jan 1992Dismissed
Radha Traders Vs The Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 443
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts27 Jan 1992
Kuljit Singh Sehgal Vs Gupta Agencies and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 493 : (1992) 1 RCR(Rent) 331
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(3), 15(5)
High Courts24 Jan 1992
Mohinder and ors. Vs Amrit Kaur and ors.
Punjab And Haryana At Chandigarh · (1992) 2 LJR 378 : (1992) PLJ 36 : (1992) 2 RRR 605
High Courts24 Jan 1992Dismissed
Darshan Singh and Others Vs Moti Ram and Another
Punjab And Haryana At Chandigarh · (1992) 102 PLR 193